High Courts30 Mar 2006Allowed
Shyam Narain Pandey (Dead) through LRs. Vs Sukhoo & Ors.
Allahabad High Court · (2006) 03 AHC CK 0148
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 94 of 125
High Courts30 Mar 2006Allowed
Smt. Kamlesh Vs Mukhya Nirwachan Ayukt and Others
Allahabad High Court · (2006) 2 AWC 1720 : (2006) 3 UPLBEC 2337
High Courts30 Mar 2006Allowed
Ankit Upadhyaya Vs The State of Uttar Pardesh and Prem Pal Varshney
Allahabad High Court · (2006) 03 AHC CK 0044
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1)Penal Code, 1860 (IPC) — Section 201, 302, 394
High Courts30 Mar 2006Dismissed
Roop Kishore Agarwal, Smt. Asha Agarwal and Ashok Kumar Agarwal Vs IV Additional District Judge, J.S.C.C. and Ramesh Chandra Agrawal
Allahabad High Court · (2006) 9 ADJ 29
High Courts29 Mar 2006Dismissed
Smt. Indira Devi Vs State of U.P. and Others
Allahabad High Court · (2006) 4 AWC 3521
Constitution of India, 1950 — Article 226Uttar Pradesh Basic Education Act, 1972 — Section 10, 11, 11(1)
High Courts29 Mar 2006Dismissed
Sant Gadge Seva Niketan, Jitendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2006) 2 AWC 1956
Constitution of India, 1950 — Article 226
High Courts29 Mar 2006Allowed
Firearm Vs State of U.P.
Allahabad High Court · (2006) 03 AHC CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts29 Mar 2006Dismissed
Gur Charan Singh Vs The Punjab and Sindh Bank
Allahabad High Court · (2006) 9 ADJ 176 : (2006) 6 AWC 6515
High Courts29 Mar 2006Allowed
Anil Kumar Srivastava, Dheeraj Kumar Singh and Arvind Kumar Pathak Vs State of U.P. and Others
Allahabad High Court · (2006) 9 ADJ 696 : (2006) 7 AWC 6804
High Courts29 Mar 2006Dismissed
Executive Engineer, Electricity Distribution Division (EDD) and Others Vs Satya Prakash Saxena
Allahabad High Court · (2006) 3 AWC 2487 : (2006) 110 FLR 320 : (2006) 2 UPLBEC 1649
High Courts29 Mar 2006
U.P. State Road Transport Corporation Vs Bhuvnesh Dutta
Allahabad High Court · (2007) 2 ACC 499
High Courts28 Mar 2006Dismissed
Shri Raghuraj Singh Vs Idu Khan and Drigpal Singh
Allahabad High Court · (2007) 2 AWC 1277 : (2006) 2 RD 654
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Mar 2006Disposed Of
Smt. Shanti Devi and Sri Jhunni Lal Srivastava Vs Government of U.P. and Others
Allahabad High Court · (2006) 2 AWC 1972 : (2006) 1 RD 687
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(1), 26, 42, 42(1), 42(2)
High Courts28 Mar 2006Dismissed
Sri Munshi Singh and Sri Ziledar Singh Vs Sri Deputy Singh and Shrimati Vishuna Devi
Allahabad High Court · (2006) 9 ADJ 312 : (2006) 2 AWC 1980 : (2006) 2 RD 40
High Courts28 Mar 2006Dismissed
Ratan Kumar Nigam and B.B. Singh Vs State of U.P. and Allahabad Development Authority
Allahabad High Court · (2006) 9 ADJ 35 : (2006) 3 AWC 2882
Constitution of India, 1950 — Article 14, 16Reserve Bank of India Act, 1934 — Section 45(5)Uttar Pradesh Urban Planning and Development Act, 1973 — Section 21, 22, 24, 39, 4(2)
High Courts28 Mar 2006Disposed Of
Modi Threads Ltd. Vs Helam Brothers and Another
Allahabad High Court · (2007) 141 CompCas 186 : (2006) CriLJ 123 : (2008) 88 SCL 224
High Courts28 Mar 2006Disposed Of
Hanuman Prasad Vs State of U.P. and Others
Allahabad High Court · (2006) 2 AWC 1723
Uttar Pradesh Land Revenue Act, 1901 — Section 34, 35
High Courts28 Mar 2006Allowed
Hasan Raza and Ors. Vs Deputy Director of Consolidation & Ors.
Allahabad High Court · (2006) 03 AHC CK 0141
High Courts28 Mar 2006Dismissed
Mahendra Pratap Singh and Others Vs Virendra Pratap Singh (Deceased) and Others
Allahabad High Court · (2006) 3 AWC 2567 : (2006) 100 RD 835 : (2006) 1 RD 835
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 37, 68Succession Act, 1925 — Section 63
High Courts28 Mar 2006Allowed
In Re: Km. Uma Bose deceased on behalf of Km. Shobha Bose
Allahabad High Court · (2006) 03 AHC CK 0092
Administrator Generals Act, 1963 — Section 29, 33Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3Evidence Act, 1872 — Section 45, 47, 67, 68, 73