High Courts13 Apr 2006Dismissed
Durga Prasad Gaur Vs Ram Murat Ram Vishwakarma
Allahabad High Court · (2006) 04 AHC CK 0154
Specific Relief Act, 1963 — Section 16(c)
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 90 of 125
High Courts13 Apr 2006
Alam Singh Vs State of U.P.
Allahabad High Court · (2006) 04 AHC CK 0064
Arms Rules, 1962 — Rule 56
High Courts13 Apr 2006
U.P. State Road Transport Corporation Vs Pankaj and Others
Allahabad High Court · (2007) 1 ACC 300
Motor Vehicles Act, 1988 — Section 173
High Courts12 Apr 2006Dismissed
Smt. Vidyawati Vs Sri Ram Agarwal and Others
Allahabad High Court · (2006) 4 AWC 3692
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts12 Apr 2006Dismissed
The Commissioner, Trade Tax Vs S/s. Modi Xerox Ltd.
Allahabad High Court · (2006) 04 AHC CK 0227
Uttar Pradesh Sales Tax Act, 1948 — Section 4B(2)Uttar Pradesh Trade Tax Act, 1948 — Section 11, 3B, 4B, 8(1)
High Courts12 Apr 2006Allowed
The Commissioner, Trade Tax Vs S/S Adani Wilmore Limited
Allahabad High Court · (2006) 04 AHC CK 0225
Uttar Pradesh Trade Tax Act, 1948 — Section 10(2), 10B, 11, 13A(6), 35
High Courts12 Apr 2006Disposed Of
Jan Kalyan Charitable Trust (Registered) and Samarth Institute for Education and Technology Vs State of U.P. and National Council for Teacher Education, Northern Regional Committee
Allahabad High Court · (2006) 6 AWC 6135 : (2006) 3 UPLBEC 2821
Constitution of India, 1950 — Article 142National Council for Teacher Education Act, 1993 — Section 14, 14(3), 15, 32, 32(2)National Council for Teachers Education (Application for Recognition, the Manner for Submission, Determination of Conditions for Recognition of Institutions and Permissions to Start New Course or Training) Regulations, 1995 — Regulation 5
High Courts12 Apr 2006Allowed
Kiran Sonkar and Bibha Singh Vs The State of U.P. and Others
Allahabad High Court · (2006) 3 AWC 2857 : (2006) 3 UPLBEC 2592
Constitution of India, 1950 — Article 14, 32
High Courts12 Apr 2006Dismissed
R.L. Virendra and Company Vs Commissioner, Trade Tax
Allahabad High Court · (2006) 04 AHC CK 0165
Limitation Act, 1963 — Section 5Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts12 Apr 2006Dismissed
Chhitarmal Agrawal Vs Bajaj Filling Station and Others
Allahabad High Court · (2006) 7 AWC 6863
High Courts12 Apr 2006Dismissed
United Stone Crushing Company Vs Commissioner of Trade Tax
Allahabad High Court · (2006) 04 AHC CK 0094
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 18(1), 4A, 4A(1), 4A(2B)
High Courts12 Apr 2006Dismissed
Mahabir Udyog Sansthan Vs The Commissioner of Trade Tax
Allahabad High Court · (2006) 04 AHC CK 0053
Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Sales Tax Act, 1948 — Section 4Uttar Pradesh Trade Tax Act, 1948 — Section 10B, 11
High Courts12 Apr 2006Allowed
Super Electronics Vs Commissioner, Trade Tax
Allahabad High Court · (2007) 8 VST 280
Central Sales Tax Act, 1956 — Section 14, 15, 2, 3(1), 3(2)Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts12 Apr 2006Dismissed
Suraj Automobiles Limited Vs The Commissioner of Trade Tax
Allahabad High Court · (2006) 04 AHC CK 0022
Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Sales Tax Act, 1948 — Section 3A, 3A(1)Uttar Pradesh Trade Tax Act, 1948 — Section 11, 8(1)
High Courts12 Apr 2006Allowed
Bankey Lal Vs Jamvant
Allahabad High Court · (2006) 9 ADJ 349 : (2006) 3 AWC 2811
Constitution of India, 1950 — Article 226
High Courts10 Apr 2006Allowed
U.P.S.R.T. Corpn. Vs State of U.P. and Others
Allahabad High Court · (2006) 3 AWC 3007
High Courts10 Apr 2006Allowed
Anil Gupta Vs State of U.P.
Allahabad High Court · (2006) 9 ADJ 559
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts10 Apr 2006Allowed
U.P. State Road Transport Corporation Vs State of Uttar Pradesh, Presiding Officer, Labour Court I and Mahendra Singh Tyagi
Allahabad High Court · (2006) 3 AWC 3007 : (2006) 3 UPLBEC 2847
High Courts10 Apr 2006Dismissed
Khem Karan Vs Union of India,Narcotics Department,Bareilly
Allahabad High Court · (2006) 04 AHC CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 26, 8, 9
High Courts10 Apr 2006Dismissed
Raj Kamal Ojha Vs Special Judge (E.C.Act), Bahraich and Others
Allahabad High Court · (2006) 04 AHC CK 0143
Constitution of India, 1950 — Article 226