High Courts01 Sept 2006Allowed
Hakim Singh Vs State of U.P. and Others
Allahabad High Court · (2006) 7 ADJ 270 : (2006) 7 AWC 7681
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 45 of 125
High Courts01 Sept 2006Allowed
Bhagwan Bharthi and Others Vs Deputy Director Consolidation and Others
Allahabad High Court · (2006) 2 RD 606
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9 A(2)
High Courts01 Sept 2006Dismissed
Smt. Munari (D) through L.Rs. Vs Smt. Sumanta and Another
Allahabad High Court · (2006) 10 ADJ 301 : (2007) 2 AWC 1251 : (2006) 2 RD 718
Uttar Pradesh consolidation of Holdings Act, 1953 — Section 48
High Courts01 Sept 2006
Estate of Late Smt. Sushila Devi and Ashok Dutt and Another Vs Yogendra Nath Dutt and Others
Allahabad High Court · (2006) 09 AHC CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 45, 47, 67, 68Penal Code, 1860 (IPC) — Section 302
High Courts01 Sept 2006Dismissed
Lal Chand and Others Vs Mst. Atwari (D) represented by Dukhran and Others
Allahabad High Court · (2007) 1 AWC 548
Constitution of India, 1950 — Article 300AUttar Pradesh Tenancy Act, 1939 — Section 49
High Courts01 Sept 2006Allowed
Director, North Central Zone, Cultural Centre, Allahabad etc. Vs Krishna Nand and others, etc.
Allahabad High Court · (2006) 09 AHC CK 0189
High Courts01 Sept 2006Disposed Of
Hira Lal Ramesh Chand and Ors. Vs Union of India & Anr.
Allahabad High Court · (2006) 09 AHC CK 0176
High Courts01 Sept 2006Dismissed
Dinesh Kumar and Ors. Vs Addl. Distt.Judge,Allahabad & Ors.
Allahabad High Court · (2006) 09 AHC CK 0173
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Sept 2006Allowed
Ramkali, Babu Ram and Bal Kishan Vs State of U.P. and New Okhla Industrial Development Authority (NOIDA)
Allahabad High Court · (2006) 7 ADJ 548 : AIR 2007 All 8 : (2006) 4 AWC 3875 : (2006) 2 RD 777
Land Acquisition Act, 1894 — Section 18Succession Act, 1925 — Section 214
High Courts01 Sept 2006Allowed
Basant Lal and Another Vs Lakshmi Chand
Allahabad High Court · (2006) 10 ADJ 687 : AIR 2007 All 32
Civil Procedure Code, 1908 (CPC) — Section 107, 108, 115, 141, 151Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts01 Sept 2006
Manish Rai and Anil Rai (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 09 AHC CK 0109
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts01 Sept 2006Dismissed
Unitech Mechines Limited Vs The Presiding Officer, Industrial Tribunal (V) and Others
Allahabad High Court · (2006) 7 AWC 7738
Constitution of India, 1950 — Article 226
High Courts01 Sept 2006
Kumari Renu Yadav Vs Madhyamic Shiksha Parishad, U.P. and Others
Allahabad High Court · (2006) 7 AWC 6989 : (2006) 3 UPLBEC 2409
High Courts01 Sept 2006Allowed
Sita Ram (since deceased) through L.Rs. Vs Shanker Lal
Allahabad High Court · (2006) 7 ADJ 673 : (2007) 1 AWC 357
Registration Act, 1908 — Section 17
High Courts01 Sept 2006
Smt. Anjali Awasthi Vs Mohd. Shafique
Allahabad High Court · (2006) 7 ADJ 569 : (2007) 1 AWC 350
Provincial Small Cause Courts Act, 1887 — Section 25Soldiers (Litigation) Act, 1925 — Section 3Transfer of Property Act, 1882 — Section 106, 111
High Courts31 Aug 2006Allowed
Cipla Limited Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 7478
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 2A, 4K, 6H(2)
High Courts31 Aug 2006Allowed
Kantu Vs Musaram and others
Allahabad High Court · (2007) 2 CivCC 661 : (2007) 5 RCR(Civil) 370
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Aug 2006Allowed
Ratnesh Vs Commissioner Barailly & Ors.
Allahabad High Court · (2006) 08 AHC CK 0148
Stamp Act, 1899 — Section 47A
High Courts31 Aug 2006Dismissed
Rajendra Kumar Agarwal and Others Vs XIth A.D.J. and Others
Allahabad High Court · (2006) 7 ADJ 326 : (2007) 1 AWC 390
Limitation Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 106, 111
High Courts31 Aug 2006
Commissioner of Income Tax Vs Navneet Priya Das
Allahabad High Court · (2008) 170 TAXMAN 158
Income Tax Act, 1961 — Section 256(1)