High Courts31 Aug 2006Dismissed
Mohd. Shahid Mansuri Vs Voice Chancellar of University of Allahabad, Controller of Examination, University of Allahabad and Registrar, University of Allahabad
Allahabad High Court · (2006) 08 AHC CK 0005
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 46 of 125
High Courts30 Aug 2006
Commissioner of Income Tax, Meerut Vs J.J. Enterprises
Allahabad High Court · (2006) 08 AHC CK 0322
Income Tax Act, 1961 — Section 256(1), 43B
High Courts30 Aug 2006Allowed
State of U.P. and Others Vs Satish Chandra Singh
Allahabad High Court · (2006) 7 AWC 7476
Uttar Pradesh Regularisation of Ad hoc Appointments (On the Post Outside the Purview of the Public Service Commission) Rules, 1988 — Rule 4
High Courts30 Aug 2006Allowed
Kesarwani and Company Vs Regional Provident Fund Commissioner and Others
Allahabad High Court · (2006) 7 ADJ 226 : (2006) 6 AWC 5532 : (2007) 1 LLJ 174
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7Q
High Courts30 Aug 2006Dismissed
Recorn Synthetics Limited Vs The Commissioner of Trade Tax
Allahabad High Court · (2006) 08 AHC CK 0301
Uttar Pradesh Trade Tax Act, 1948 — Section 15A(1)(O)
High Courts30 Aug 2006Dismissed
Moti Lal Vs Smt. Chandrakali
Allahabad High Court · (2007) 1 AWC 820
Penal Code, 1860 (IPC) — Section 323, 380, 448, 504, 506
High Courts30 Aug 2006
Allahabad Bank and Another Vs State of U.P. and Others
Allahabad High Court · (2007) 3 BC 553
High Courts30 Aug 2006
Commissioner of Income Tax Vs U.P. Upbhokta Sahkari Sangh Ltd.
Allahabad High Court · (2007) 288 ITR 106
Income Tax Act, 1961 — Section 256
High Courts30 Aug 2006
Londu Lal Raghubir Prasad Vs The Commissioner of Income Tax
Allahabad High Court · (2008) 298 ITR 37
Income Tax Act, 1961 — Section 256, 271, 276, 68
High Courts30 Aug 2006Dismissed
Mohd. Ayyub Vs District Judge and Another
Allahabad High Court · (2007) 2 AWC 1628
Constitution of India, 1950 — Article 226
High Courts30 Aug 2006Allowed
Zamir Ahmad Khan and Others Vs Addl. District Judge, Court No. 5 and Others
Allahabad High Court · (2006) 08 AHC CK 0207
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts30 Aug 2006Allowed
Dr. Alok Kumar Vs Sarabjeet Singh and Others
Allahabad High Court · (2006) 7 ADJ 701 : (2006) 4 AWC 3827
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts30 Aug 2006Dismissed
Dr. Nar Narain Upadhyaya Vs State of U.P. and Dr. Rajendra Prasad Paswan, Kshetriya Aurvedic Evam Unani Adhikari
Allahabad High Court · (2006) 08 AHC CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 227, 311Evidence Act, 1872 — Section 63, 64, 65Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts30 Aug 2006Dismissed
Shrawan Kumar Vs U.P. Institutional Service Board, Committee of Management, District Cooperative Bank Ltd.
Allahabad High Court · (2006) 10 ADJ 137 : (2007) 112 FLR 388
Constitution of India, 1950 — Article 226, 309
High Courts29 Aug 2006Allowed
Smt. Ganga Devi Vs Deputy Director of Consolidation, Consolidation Officer, Settlement Officer and Kaley
Allahabad High Court · (2006) 4 AWC 3959 : (2006) 2 RD 621
Constitution of India, 1950 — Article 226
High Courts29 Aug 2006Dismissed
Jaiveer Vs Raghunandan and Shiv Kumar
Allahabad High Court · (2007) 1 AWC 347 : (2006) 2 RD 775
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Aug 2006Dismissed
Lalji Gupta and Another Vs Addl. Dist. Judge/Spl. Judge and Others
Allahabad High Court · (2006) 7 ADJ 540 : AIR 2007 All 1 : (2007) 1 AWC 176
Civil Procedure Code, 1908 (CPC) — Section 151Provincial Small Cause Courts Act, 1887 — Section 17, 25
High Courts29 Aug 2006Allowed
Bhim Shanker Trivedi Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (2008) 6 AWC 5921
High Courts29 Aug 2006Dismissed
The Commissioner, Trade Tax Vs S/s Umesh Chandra
Allahabad High Court · (2006) 08 AHC CK 0119
Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts29 Aug 2006
Yatendra Kumar Kaushik Vs District Inspector of Schools, Prabandh Sanchalak, Public Inter College, Principal, Public Inter College and State of U.P.
Allahabad High Court · (2006) 7 AWC 7606