High Courts04 Sept 2006
CWT (Central) Vs Sadiram Ganga Prasad (HUF)
Allahabad High Court · (2006) 09 AHC CK 0307
Income Tax Act, 1961 — Section 23
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 44 of 125
High Courts04 Sept 2006Dismissed
Smt. Anis Fatima Vs Jagdish Singh and Others
Allahabad High Court · (2007) 2 AWC 1181 : (2006) 2 RD 848
Civil Procedure Code, 1908 (CPC) — Section 10, 100Evidence Act, 1872 — Section 65, 90Income Tax Act, 1961 — Section 260A
High Courts04 Sept 2006
Commissioner of Wealth Tax Vs Sadiram Ganga Prasad (HUF)
Allahabad High Court · (2007) 207 CTR 125 : (2008) 304 ITR 413
Income Tax Act, 1961 — Section 23
High Courts04 Sept 2006
Sabzi Mandi Adhati Association and Naresh Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2006) 10 ADJ 64 : (2007) 2 AWC 1786 : (2006) 2 RD 842
Constitution of India, 1950 — Article 226
High Courts04 Sept 2006Dismissed
Ajay Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2006) 7 AWC 7384
High Courts04 Sept 2006Dismissed
Virendra Kumar Srivastava Vs State of U.P.
Allahabad High Court · (2006) 7 AWC 7586
High Courts04 Sept 2006Dismissed
Raj Mangal (D.) through L.Rs. Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2007) 1 AWC 896 : (2006) 2 RD 638
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts04 Sept 2006Allowed
Hirdaya Lal Vs State of U.P. and Others
Allahabad High Court · (2007) 1 AWC 547 : (2006) 3 UPLBEC 2666
High Courts04 Sept 2006Dismissed
Mullu Vs Deputy Director (Consolidation) and Others
Allahabad High Court · (2006) 4 AWC 4136 : (2006) 2 RD 630
Hindu Minority and Guardianship Act, 1956 — Section 11
High Courts04 Sept 2006Allowed
Shanti Niketan Inter College Vs State of U.P., Committee of Management, Shanti Niketan Inter College and Ram Shanker Chaubey, Terminated Peon Shanti Niketan Inter College
Allahabad High Court · (2007) 1 AWC 825
High Courts04 Sept 2006
Parul Gupta @ Amish Gupta Vs The District Judge and Others
Allahabad High Court · (2007) 1 AWC 822
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(l)(a)
High Courts04 Sept 2006
Navin Chaturvedi Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 598
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts04 Sept 2006
Bishwa Nath Prasad Verma Vs Jagdish Narain Srivastava (D) through L.Rs.
Allahabad High Court · (2007) 1 AWC 885
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 111, 114
High Courts04 Sept 2006Dismissed
B.P.L. Display Devices Workers Union Vs Deputy Labour Commissioner and B.P.L. Display Devices Limited
Allahabad High Court · (2006) 10 ADJ 56 : (2006) 7 AWC 7008 : (2006) 111 FLR 1003
Constitution of India, 1950 — Article 226Industrial Employment (Standing Orders) Act, 1946 — Section 1, 10, 2, 3, 4
High Courts04 Sept 2006
Uttar Pradesh Upbhokta Sahkari Sangh Limited Vs Vijay Shanker Rai
Allahabad High Court · (2006) 7 ADJ 585 : (2006) 4 AWC 3956
Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 84
High Courts04 Sept 2006
Smt. Ranjana Mishra Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1600
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 482
High Courts04 Sept 2006Dismissed
Lal Mohammad (D) through L.Rs. Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2006) 10 ADJ 711 : (2007) 2 AWC 1279 : (2006) 2 RD 643
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Sept 2006
Battu Lal Vs State of U.P. and Others
Allahabad High Court · (2007) 1 AWC 545
High Courts03 Sept 2006Allowed
Jagannath Prasad Chaturvedi Vs Deputy Director of Consolidation & Ors.
Allahabad High Court · (2006) 09 AHC CK 0153
High Courts01 Sept 2006
Raghubir Singh and Others Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 887
Penal Code, 1860 (IPC) — Section 147, 149, 302, 325, 452