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Allahabad High Court judgments, 2006

2,487 judgments · page 43 of 125

High Courts05 Sept 2006Dismissed

Jalaluddin Vs Gaon Sabha

Allahabad High Court · (2006) 09 AHC CK 0177

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 331(4)
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High Courts05 Sept 2006Dismissed

Rajan Singh Vs Matru

Allahabad High Court · (2006) 09 AHC CK 0158

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 167
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High Courts05 Sept 2006Dismissed

Kishan Lal Vs Ram Sahay

Allahabad High Court · (2006) 09 AHC CK 0157

Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Land Revenue Act, 1901 — Section 34
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High Courts05 Sept 2006Dismissed

Maya Devi Vs Hira Lal

Allahabad High Court · (2006) 09 AHC CK 0156

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B(4F)
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High Courts05 Sept 2006Dismissed

State Vs Radha Kishan

Allahabad High Court · (2006) 09 AHC CK 0155

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161
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High Courts05 Sept 2006Dismissed

Balbir Vs State

Allahabad High Court · (2006) 09 AHC CK 0154

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B(4F)
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High Courts05 Sept 2006Dismissed

Nizamuddin Vs Shakoor Ahmad

Allahabad High Court · (2006) 09 AHC CK 0148

Civil Procedure Code, 1908 (CPC) — Section 34, 35, 35A, 35BConstitution of India, 1950 — Article 226High Court Rules, 1952 — Chapter 22, 11, 9
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