High Courts30 Jul 2004Dismissed
Mahatam Singh Vs Uttar Pradesh State Road Transport Corporation and Others
Allahabad High Court · (2004) 4 AWC 3752 : (2004) 3 UPLBEC 2668
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 65 of 127
High Courts30 Jul 2004Dismissed
Bharat Pump and Compressors (Government of India Enterprises) Vs Jagdish Singh and Others
Allahabad High Court · (2004) 3 UPLBEC 2848
Constitution of India, 1950 — Article 226
High Courts30 Jul 2004Dismissed
Shyam Bahadur Vs Bank of Baroda and Others
Allahabad High Court · (2004) 5 AWC 4953 : (2005) 2 LLJ 89 : (2004) 3 UPLBEC 2624 : (2004) 3 UPLBEC 2622
High Courts30 Jul 2004Dismissed
Bhagauti Vs State of U.P. and Others
Allahabad High Court · (2005) 1 AWC 732 : (2004) 3 UPLBEC 2175
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C
High Courts30 Jul 2004Allowed
Ram Swarup Bajpayee Vs Joint Director of Education and Others
Allahabad High Court · (2004) 5 AWC 4905 : (2004) 3 UPLBEC 2356
Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1999 — Section 3Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 33F
High Courts30 Jul 2004Allowed
Ram Kewal Verma and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 5090 : (2004) 3 UPLBEC 2902
High Courts30 Jul 2004Dismissed
Navin Singh Vs Smt. Jyoti Parashar and Another
Allahabad High Court · AIR 2004 All 441 : (2004) 4 AWC 3239
Guardians and Wards Act, 1890 — Section 25, 4(2), 9Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts30 Jul 2004Allowed
Gulab Chand Verma Vs Badri Narain Mishra
Allahabad High Court · AIR 2005 All 133 : (2004) 4 AWC 3744 : (2004) 3 AWC 3744 : (2005) 3 CivCC 42 : (2005) 3 RCR(Civil) 369 : (2005) 2 RCR(Rent) 105
Transfer of Property Act, 1882 — Section 111
High Courts30 Jul 2004
Bua Ram Shukla and Others Vs District Inspector of Schools and Others
Allahabad High Court · (2004) 5 AWC 4822 : (2004) 3 UPLBEC 2865
High Courts30 Jul 2004Dismissed
Bharat Pump and Compressors Ltd. Vs Jagdish Singh and Others
Allahabad High Court · (2004) 5 AWC 4921
Constitution of India, 1950 — Article 226
High Courts29 Jul 2004Dismissed
Heera Singh Vs State of U.P., Smt. Lalmuni Devi and Manoj Kumar
Allahabad High Court · (2005) CriLJ 3222 : (2006) 1 DMC 19 : (2005) 4 RCR(Civil) 430 : (2005) 4 RCR(Criminal) 559
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112
High Courts29 Jul 2004Dismissed
Chandrabhan (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 3 ACR 2842
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 302, 84
High Courts29 Jul 2004Dismissed
Chandra Bhan Vs State
Allahabad High Court · (2005) CriLJ 351
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 84
High Courts29 Jul 2004Dismissed
Surendra Nath Singh Vs U.P. Secondary Education Service Commission and Others
Allahabad High Court · (2004) 5 AWC 4830 : (2004) 3 UPLBEC 2727
Uttar Pradesh Secondary Education Services Commission Rules, 1983 — Rule 4, 6
High Courts29 Jul 2004Allowed
Mahendra Nath Dubey Vs Pramukh Abhiyanta (Engineer-in-Chief), Lok Nirman Vibhag and Others
Allahabad High Court · (2004) 5 AWC 4916 : (2004) 3 UPLBEC 2521
Constitution of India, 1950 — Article 226
High Courts29 Jul 2004
Commissioner of Income Tax Vs Mool Chand Shyam Lal
Allahabad High Court · (2004) 190 CTR 332 : (2005) 273 ITR 160
Income Tax Act, 1961 — Section 254, 254(2)Income Tax Act, 1961 — Section 254, 254(2)Income Tax Act, 1961 — Section 254, 254(2)
High Courts29 Jul 2004Dismissed
Lal Devendra Pratap Singh Vs Bilkis Masood and Others
Allahabad High Court · (2004) 4 AWC 3747 : (2004) 3 AWC 3747 : (2005) 98 RD 37 : (2005) 1 RD 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99(2)
High Courts29 Jul 2004Allowed
Chaudhary Charan Singh University Vs Sarita Mishra and Others
Allahabad High Court · (2004) 5 AWC 4825
High Courts28 Jul 2004Dismissed
Bharat Singh and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 3 ACR 3019 : (2005) 98 RD 203 : (2005) 1 RD 203
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Jul 2004Dismissed
Committee of Management, Hindu College and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 4833
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 57, 58(2)