High Courts28 Jul 2004Dismissed
Radhey Shyam and Others Vs Raj Kishore
Allahabad High Court · (2004) 4 AWC 3656
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 331
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 66 of 127
High Courts28 Jul 2004Dismissed
Deewan Singh and Others Vs Bala Singh and Others
Allahabad High Court · (2005) 1 ARC 182 : (2004) 4 AWC 3639
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 2
High Courts28 Jul 2004Dismissed
Committee of Management, Hindu College and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (2004) 3 UPLBEC 2708
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 57, 58(2)
High Courts28 Jul 2004Dismissed
Mahesh Prasad Vs Director, State Educational Research and Training Board U.P. and Others
Allahabad High Court · (2004) 5 AWC 4873 : (2004) 3 UPLBEC 2711
High Courts28 Jul 2004Allowed
Hello Minerals Water (P) Ltd. Vs Union of India (UOI)
Allahabad High Court · (2004) 174 ELT 422
Central Excises and Salt Act, 1944 — Section 11BB
High Courts28 Jul 2004Dismissed
Ram Pal Singh Vs Up Maha Prabandhak, Electricity Distribution Division, Western Electricity Distribution Nigam Ltd. and Executive Engineer, Electricity Distribution Division (Ist.) Uttar Pradesh Power Corporation
Allahabad High Court · (2004) 07 AHC CK 0044
Electricity Act, 2003 — Section 127, 127(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 34
High Courts28 Jul 2004Dismissed
State of U.P. and Others Vs Bindeshari Nath Pandey and Another
Allahabad High Court · (2004) 102 FLR 1138 : (2004) 3 UPLBEC 2615
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts28 Jul 2004Allowed
Kishan Pal Singh Vs Collector and Others
Allahabad High Court · (2004) 5 AWC 4826
High Courts28 Jul 2004Dismissed
State of U.P. and Others Vs Bindeshwari Nath Pandey and Another
Allahabad High Court · (2004) 5 AWC 4824
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts27 Jul 2004Dismissed
Ghurahu Vs Civil Judge (Senior Division), Small Cause Court and Others
Allahabad High Court · (2005) 1 AWC 544
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts27 Jul 2004Dismissed
Radha Krishna and Others Vs Brij Kishore and Others
Allahabad High Court · (2005) 1 AWC 660 : (2004) 97 RD 282
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 5(2)
High Courts27 Jul 2004Dismissed
Om Giri Chela Late Sri Arjun Giri Vs Mandir Shiv Jee Maharaj Birajman and Others
Allahabad High Court · (2004) 4 AWC 3689
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5
High Courts27 Jul 2004Dismissed
Commissioner of Income Tax Vs Mahendra Kumar
Allahabad High Court · (2005) 193 CTR 105
Income Tax Act, 1961 — Section 171
High Courts27 Jul 2004Dismissed
Ram Prakash Agarwal (HUF) Vs Commissioner of Income Tax
Allahabad High Court · (2004) 191 CTR 272 : (2004) 141 TAXMAN 562
Income Tax Act, 1961 — Section 32A(2), 80HH, 80J
High Courts27 Jul 2004Allowed
Committee of Management, Kisan Junior High School and Others Vs Zila Basic Shiksha Adhikari and Others
Allahabad High Court · (2004) 4 AWC 3235 : (2004) 3 UPLBEC 2890
High Courts27 Jul 2004Dismissed
Akram Mahmood Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 5069
Constitution of India, 1950 — Article 14
High Courts27 Jul 2004Allowed
Mohd. Tayyab Vs State of U.P.& Ors.
Allahabad High Court · (2004) 07 AHC CK 0111
High Courts27 Jul 2004
Balwant Rai and Company Vs Commissioner of Income Tax
Allahabad High Court · (2004) 190 CTR 337 : (2005) 274 ITR 269
Income Tax Act, 1961 — Section 271(1)Income Tax Act, 1961 — Section 271(1)Income Tax Act, 1961 — Section 271(1)
High Courts27 Jul 2004
Commissioner of Income Tax Vs Kisan Sahkari Chini Mills Ltd.
Allahabad High Court · (2004) 190 CTR 341 : (2005) 274 ITR 119 : (2005) 144 TAXMAN 464
Income Tax Act, 1961 — Section 57Income Tax Act, 1961 — Section 57Income Tax Act, 1961 — Section 57
High Courts27 Jul 2004Dismissed
Hameed and Others Vs Kanhaiya
Allahabad High Court · AIR 2004 All 405 : (2005) 1 AWC 738 : (2005) 1 CivCC 146
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 100Evidence Act, 1872 — Section 101, 102, 103, 104, 50Registration Act, 1908 — Section 57