COURT ARCHIVE

Allahabad High Court judgments, 2004

2,523 judgments · page 64 of 127

High Courts03 Aug 2004Allowed

Radhey Shyam Shukla Vs VIIth Additional District Judge and Another

Allahabad High Court · (2005) 1 ARC 37

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(2), 22, 23Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)

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High Courts03 Aug 2004

Indian Telephone Industry Ltd. Vs Cess Appellate Committee, Uttar Pradesh Pollution Control Board and Cess Officer (Assessing Authority), Uttar Pradesh Water Pollution Prevention and Control Board

Allahabad High Court · (2004) 5 AWC 4881

Water (Prevention and Control of Pollution) Cess Act, 1977 — Section 13, 2, 3(2)

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High Courts03 Aug 2004Allowed

Periyar Ram Swaroop Ram Nath Balika Inter College Vs State of U.P. and Others

Allahabad High Court · (2004) 5 AWC 4883 : (2004) 3 UPLBEC 2613

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High Courts03 Aug 2004

Commissioner of Income Tax Vs Th. Mahatam Rao Jagdish Narain

Allahabad High Court · (2005) 144 TAXMAN 905

Income Tax Act, 1961 — Section 256

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High Courts03 Aug 2004Allowed

Smt. Laxmi Devi Gupta Vs State of U.P. and Others

Allahabad High Court · (2004) 5 AWC 4859

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High Courts02 Aug 2004Dismissed

Udai Pratan Singh Vs Adhyaksh Nagar Palika and Executive Officer, Nagar Palika

Allahabad High Court · (2004) 08 AHC CK 0323

Constitution of India, 1950 — Article 12, 136, 14, 142, 16Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 2, 2(8), 25F, 25JUttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 4

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High Courts02 Aug 2004

Laxmi Kant Girdhar Lal and Others Vs Prescribed Authority/Munsif and Others

Allahabad High Court · (2005) 1 ARC 57

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 21

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High Courts02 Aug 2004Allowed

Commissioner of Wealth Tax Vs Phool Chand

Allahabad High Court · (2004) 191 CTR 528 : (2005) 272 ITR 239

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High Courts02 Aug 2004

Commissioner of Income Tax Vs Plastic Products Ltd.

Allahabad High Court · (2004) 191 CTR 23

Income Tax Act, 1961 — Section 33(1), 80B(7), 80I

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High Courts02 Aug 2004

Additional Commissioner of Income Tax Vs Hindustan Traders

Allahabad High Court · (2004) 191 CTR 405 : (2005) 272 ITR 413 : (2005) 142 TAXMAN 231

Income Tax Act, 1961 — Section 186(2)

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High Courts02 Aug 2004Dismissed

Bharat Pumps and Compressors Limited Vs The State of Uttar Pradesh and Others

Allahabad High Court · (2004) 102 FLR 869 : (2004) 3 UPLBEC 2900

Constitution of India, 1950 — Article 226

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High Courts02 Aug 2004Allowed

Jai Prakash Chaurasiya Vs State of U.P. and Others

Allahabad High Court · (2005) 5 AWC 4231

Uttar Pradesh Regularisation of Daily Wages Appointment on Group C Posts (Outside the Purview of Uttar Pradesh Public Service Commission) Rules, 1998 — Rule 3, 5

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High Courts02 Aug 2004Allowed