COURT ARCHIVE

Allahabad High Court judgments, 2004

2,523 judgments · page 127 of 127

High Courts05 Jan 2004Dismissed

Committee of Management of Shri Gandhi, Inter College and Another Vs District Inspector of Schools and Another

Allahabad High Court · (2004) 1 AWC 801 : (2004) 1 UPLBEC 979

Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 103, 104, 105, 106, 107

High Courts05 Jan 2004Partly Allowed

Allahabad High Court · (2004) 1 UPLBEC 747

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4

High Courts05 Jan 2004

Allahabad High Court · (2004) 3 AWC 2212 : (2004) 96 RD 535 : (2004) 1 RD 535

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B