High Courts07 Jan 2004Dismissed

Mohi Uddin Vs Board of Revenue and Others

Allahabad High Court · (2004) 2 AWC 1060 : (2004) 96 RD 281

Uttar Pradesh Tenancy Act, 1939 — Section 3(10)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18(1), 3(14)