High Courts04 Aug 2004Dismissed
U.P. State Sugar Corporation Ltd. Vs Labour Court , U.P. and Another
Allahabad High Court · (2004) 5 AWC 4860
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 63 of 127
High Courts04 Aug 2004
Ram Kishore Vs Sri O.P. Tewari, Superintending Engineer, Vth Circle Public Works Department and Sri B.K. Gupta, Chief Engineer South-Central Region, Public Works Department
Allahabad High Court · (2004) 08 AHC CK 0065
Contempt of Courts Act, 1971 — Section 12
High Courts04 Aug 2004Dismissed
Ashok Kumar Goyal Vs Income Tax Settlement Commission and Another
Allahabad High Court · (2005) 274 ITR 264
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 245C
High Courts04 Aug 2004Allowed
Vishal alias Panda (in Jail) Vs District Magistrate and Others
Allahabad High Court · (2005) 1 ACR 136
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 14, 3(2)
High Courts04 Aug 2004Allowed
Shiv Kumari Gupta Vs Hameeda Bibi and Shahid Jamal
Allahabad High Court · (2004) 08 AHC CK 0013
Evidence Act, 1872 — Section 92Land Acquisition Act, 1894 — Section 30, 4, 54, 6
High Courts03 Aug 2004Dismissed
Union of India (UOI) Vs Sanja Paswan
Allahabad High Court · (2005) 3 ACC 175 : (2005) ACJ 823
Railways Act, 1989 — Section 156
High Courts03 Aug 2004
Union of India (UOI) Vs Sanjay Paswan @ Tribhuwan Paswan
Allahabad High Court · (2005) 2 ACC 126
Railways Act, 1989 — Section 156
High Courts03 Aug 2004Allowed
Mohammad Shami Khan and Others Vs District Judge and Others
Allahabad High Court · (2005) 1 ARC 549
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 24(2)
High Courts03 Aug 2004Allowed
Gram Vikas Kalyan Ashram Samiti Vs Chairman, Central Certification Committee, Khadi and Village Industries Commission and Khadi and Village Industries Commission
Allahabad High Court · (2004) 5 AWC 4864
High Courts03 Aug 2004Dismissed
Commissioner of Income Tax Vs Subhash Chand
Allahabad High Court · (2005) 194 CTR 449 : (2005) 273 ITR 216
Income Tax Act, 1961 — Section 64, 64(1)
High Courts03 Aug 2004Disposed Of
Commissioner of Income Tax Vs U.P. Financial Corporation
Allahabad High Court · (2004) 191 CTR 135
Income Tax Act, 1961 — Section 36(1), 5
High Courts03 Aug 2004Allowed
Arbind Kumar Mishra Vs State of U.P. and Another
Allahabad High Court · (2005) 5 AWC 4230 : (2004) 3 UPLBEC 2997
Constitution of India, 1950 — Article 14Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts03 Aug 2004Dismissed
Oriental Textiles Vs Commissioner of Income Tax
Allahabad High Court · (2004) 191 CTR 136 : (2005) 273 ITR 47 : (2005) 142 TAXMAN 520
Income Tax Act, 1961 — Section 145, 145(1), 145(2)
High Courts03 Aug 2004Disposed Of
Commissioner of Income Tax Vs Electrical Enterprises
Allahabad High Court · (2004) 192 CTR 596
Income Tax Act, 1961 — Section 185(1), 246
High Courts03 Aug 2004
Commissioner of Income Tax Vs Ram Krishna Tekriwal
Allahabad High Court · (2004) 191 CTR 181 : (2005) 274 ITR 266
Income Tax Act, 1961 — Section 147, 148, 64(1)
High Courts03 Aug 2004Allowed
Laxmi Devi Gupta (Smt.) Vs State of U.P. and Others
Allahabad High Court · (2004) 3 UPLBEC 2545
High Courts03 Aug 2004Allowed
Executive Officer, Nagar Palika and Others Vs Rajendra Singh Yadav
Allahabad High Court · (2004) 5 AWC 4839 : (2006) 106 FLR 462 : (2005) 2 LLJ 359 : (2004) 3 UPLBEC 2529
Constitution of India, 1950 — Article 16, 226
High Courts03 Aug 2004Dismissed
Subhash Chandra Rai and Others Vs Additional Director of Education and Others
Allahabad High Court · (2005) 2 AWC 1953 : (2004) 3 UPLBEC 2985
Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(10)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 10, 20
High Courts03 Aug 2004
Commissioner of Income Tax Vs Ishwari Khetan Sugar Mills (P) Ltd.
Allahabad High Court · (2004) 191 CTR 184 : (2005) 272 ITR 224
Income Tax Act, 1961 — Section 37(1)
High Courts03 Aug 2004Dismissed
Jai Ram and Others Vs The District Judge and Others
Allahabad High Court · (2004) 5 AWC 4855 : (2005) 3 SLJ 312 : (2004) 3 UPLBEC 3060
Uttar Pradesh Subordinate Civil Courts Inferior Establishments Rules, 1955 — Rule 12, 4