High Courts06 Aug 2004Dismissed
Abdul Naeem Ansari Vs Zila Alp Sankhyak Kalyan Adhikari, Committee of Management, Madarsa Arabia Shamsul-Ulum
Allahabad High Court · (2004) 08 AHC CK 0088
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 61 of 127
High Courts06 Aug 2004Allowed
Arbind Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 5110
Constitution of India, 1950 — Article 14, 16, 226, 311(2)
High Courts06 Aug 2004
Dinesh Kumar Singh Sengar Vs District Inspector of Schools and Committee of Management, Uday Pratap Inter College
Allahabad High Court · (2004) 5 AWC 5119
Allahabad High Court Rules, 1956 — Rule 2
High Courts05 Aug 2004Allowed
Yogesh alias Jugal Kishor and Others Vs IIIrd A.D.J., Mathura and Others
Allahabad High Court · (2004) 5 AWC 5034
Constitution of India, 1950 — Article 226
High Courts05 Aug 2004
Commissioner of Income Tax Vs Brahm Swarup Tandon and Co.
Allahabad High Court · (2005) 142 TAXMAN 569
Income Tax Act, 1961 — Section 143, 185, 246, 256
High Courts05 Aug 2004
Commissioner of Income Tax Meerut Vs Jagdish Medical Hall
Allahabad High Court · (2006) 154 TAXMAN 130
Income Tax Act, 1961 — Section 2, 256, 40
High Courts05 Aug 2004Dismissed
Harish Bami Vs Dr. Anurag Chaudhary and Another
Allahabad High Court · (2005) 1 AWC 553
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 1(3), 2(2)
High Courts05 Aug 2004Dismissed
Commissioner of Income Tax Vs Oriental Tin Printing Works
Allahabad High Court · (2005) 273 ITR 240
High Courts05 Aug 2004Disposed Of
Commissioner of Income Tax Vs Rakesh Cold Storage
Allahabad High Court · (2005) 274 ITR 102
Income Tax Act, 1961 — Section 256(1), 263, 43(1)
High Courts05 Aug 2004Dismissed
Rajesh Kumar Singh Vs Smt. Rekha Singh and Others
Allahabad High Court · AIR 2005 All 16 : (2005) 3 AWC 2259 : (2005) 1 CivCC 525 : (2005) 2 RCR(Civil) 261
Hindu Marriage Act, 1955 — Section 13(1)
High Courts05 Aug 2004Dismissed
Chaitanya Narain and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2004) 4 AWC 3280
Indian Forest Service (Recruitment) Rules, 1966 — Rule 2(g)(ii), 4, 8Indian Forest Service (Cadre) Rules, 1966 — Rule 2, 3, 4, 4(2), 5, 9All India Services Act, 1951 — Section 3(1)
High Courts05 Aug 2004Disposed Of
Dhampur Sugar Mills Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2004) 192 CTR 332
Income Tax Act, 1961 — Section 37(1)Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3(3)
High Courts05 Aug 2004Dismissed
Commissioner of Income Tax Vs Nath Roller Flour Mills (P) Ltd.
Allahabad High Court · (2004) 192 CTR 328 : (2005) 273 ITR 432
Income Tax Act, 1961 — Section 40A(8)
High Courts05 Aug 2004Allowed
Gajodhar Vs Union of India (UOI)
Allahabad High Court · (2005) 1 JCR 459
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 13, 14, 15
High Courts05 Aug 2004Dismissed
Vasundhara Vyapar Mandal Vs U.P. Avas Evam Vikas Parishad and Another
Allahabad High Court · (2005) 1 AWC 727 : (2004) 3 UPLBEC 2770
Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 173, 181
High Courts05 Aug 2004Dismissed
Sanjai Srivastava and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 5076
National Council for Teacher Education Act, 1993 — Section 14, 16, 17
High Courts05 Aug 2004Dismissed
Swaroop Chandra Sharma and Ors. Vs State of U.P.
Allahabad High Court · (2004) 08 AHC CK 0195
Penal Code, 1860 (IPC) — Section 304, 323, 325
High Courts05 Aug 2004Allowed
Subhash Chandra Yadav Vs State Bank of India and Another
Allahabad High Court · (2004) 5 AWC 4887 : (2005) 1 LLJ 277 : (2004) 3 UPLBEC 2926
Constitution of India, 1950 — Article 226
High Courts05 Aug 2004Dismissed
U.P. State Road Transport Corporation and Others Vs Pradeep Sinha
Allahabad High Court · (2004) 4 AWC 3686 : (2005) 1 LLJ 148 : (2004) 3 UPLBEC 2692
High Courts05 Aug 2004Dismissed
Dharam Pal Singh Rao Vs Income Tax Officer and Another
Allahabad High Court · (2004) 191 CTR 158 : (2004) 271 ITR 223
Income Tax Act, 1961 — Section 117(1), 143(3), 147, 148, 151