High Courts09 Aug 2004Dismissed
Paras Nath Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2004) 5 AWC 4967
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 60 of 127
High Courts09 Aug 2004
Committee of Management, Mahip Narain Shahi, Janata Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 4 AWC 3295
High Courts09 Aug 2004Dismissed
Lallan Vs District Judge and Others
Allahabad High Court · (2005) 3 AWC 2252 : (2005) 2 AWC 2252
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141
High Courts09 Aug 2004
Sundan and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2005) 1 ACR 262
Criminal Procedure Code, 1973 (CrPC) — Section 161, 82, 83Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts09 Aug 2004Partly Allowed
Anokhey Lal and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 3 ACR 3013 : (2005) 98 RD 189
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts09 Aug 2004Partly Allowed
Natthu and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 3 ACR 3033
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts09 Aug 2004Dismissed
Furqan Ahmad alias Mana and Another Vs VIIth A.D.J. and Others
Allahabad High Court · (2005) 2 AWC 1161
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 3
High Courts09 Aug 2004Dismissed
Smt. Shanti Devi Vs Devi Prasad Gupta and Others
Allahabad High Court · (2005) 2 AWC 1176
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts09 Aug 2004Disposed Of
Commissioner of Wealth Tax Vs Yadupat Singhania
Allahabad High Court · (2004) 192 CTR 172 : (2005) 142 TAXMAN 401
Wealth Tax Act, 1957 — Section 7(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts09 Aug 2004Disposed Off
Commissioner of Wealth-Tax Vs Yadupat Singhania
Allahabad High Court · (2004) 271 ITR 368
High Courts09 Aug 2004Dismissed
Daulat Singh Khati Vs Deputy Inspector General of Police, C.R.P.F. and Another
Allahabad High Court · (2005) 2 AWC 1962 : (2005) 1 ESC 513 : (2004) 3 UPLBEC 2897
Central Reserve Police Force Act, 1949 — Section 10, 11, 11(1), 12, 9Central Reserve Police Force Rules, 1955 — Rule 11
High Courts09 Aug 2004Dismissed
Ravindra Kumar Saxena and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 5127 : (2004) 3 UPLBEC 3007
Constitution of India, 1950 — Article 226
High Courts09 Aug 2004Allowed
Dr. Iqbal Ahmad Vs IInd A.D.J. and Another
Allahabad High Court · (2005) 1 AWC 769
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
High Courts09 Aug 2004Dismissed
Pt. Chet Ram Sharma Vs Ist A.D.J. and Others
Allahabad High Court · (2005) 2 AWC 1182
Civil Procedure Code, 1908 (CPC) — Section 151, 152Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 21(1), 22, 24, 34Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22
High Courts06 Aug 2004
Mahendra Prasad Sonkar and Surya Prakash Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (2004) 5 AWC 4878
Constitution of India, 1950 — Article 21
High Courts06 Aug 2004Dismissed
Jai Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 5115
Constitution of India, 1950 — Article 311, 311(2)Industrial Disputes Act, 1947 — Section 2, 25(F)
High Courts06 Aug 2004Allowed
Brij Pal Sharma Vs State of U.P.& Ors.
Allahabad High Court · (2004) 08 AHC CK 0199
High Courts06 Aug 2004Disposed Of
Baby Butool Mehdi Vs Abid Raza Abidi & Ors.
Allahabad High Court · (2004) 08 AHC CK 0196
Guardians and Wards Act, 1890 — Section 10, 25
High Courts06 Aug 2004Disposed Of
Devi Charan and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2004) 08 AHC CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 498A
High Courts06 Aug 2004Dismissed
Uma Shanker Srivastava (D.) through L.Rs. Vs Ist A.D.J. and Others
Allahabad High Court · (2005) 1 AWC 784(1)
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Provincial Small Cause Courts Act, 1887 — Section 25