High Courts28 Jan 2004Dismissed
Jay Shree Tea Industries Ltd. and Others Vs Industrial Tribunal-I and Others
Allahabad High Court · (2004) 2 AWC 959
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6W
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 120 of 127
High Courts28 Jan 2004Allowed
Ram Pratap Lal (D) through L.Rs. Vs Jameel and Others
Allahabad High Court · (2004) 2 AWC 1288
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 23, Order 41 Rule 25
High Courts28 Jan 2004Allowed
Omvir Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 1 AWC 897
Land Acquisition Act, 1894 — Section 11, 30
High Courts28 Jan 2004Disposed Of
Modern Metal Industries and Another Vs Smt. Shanti Parolia and Others
Allahabad High Court · AIR 2004 All 227 : (2004) 2 ARBLR 411 : (2004) 2 AWC 1110 : (2004) 54 SCL 240
Allahabad High Court Rules, 1952 — Rule 2Arbitration and Conciliation Act, 1996 — Section 2, 85(2), 9Court Fees Act, 1870 — Section 7
High Courts28 Jan 2004Allowed
Sunita Diwedi Vs State of U.P. and Others
Allahabad High Court · (2004) 1 AWC 812 : (2004) 1 UPLBEC 700
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 15(2), 15(3)Uttar Pradesh State Universities Act, 1973 — Section 57, 58
High Courts28 Jan 2004Dismissed
Mohd. Asif and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1086
Uttar Pradesh Motor Vehicles Taxation Act, 1997 — Section 3, 5
High Courts28 Jan 2004Allowed
U.P. State Sugar Corporation Ltd. Vs District Judge and Others
Allahabad High Court · (2004) 2 AWC 1282
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts28 Jan 2004Allowed
L.H. Sugar Factories Ltd. Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1642
Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 3
High Courts28 Jan 2004Allowed
Raj Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 1968(1)
High Courts28 Jan 2004Disposed Of
Rajesh Kumar Srivastava Vs A.P. Verma and Others
Allahabad High Court · (2004) 2 AWC 967 : (2005) 2 ESC 857
Constitution of India, 1950 — Article 141, 142Contempt of Courts Act, 1971 — Section 12, 2
High Courts28 Jan 2004Allowed
Ashok Kumar Singh Vs District Inspector of Schools and Another
Allahabad High Court · (2004) 2 AWC 1087
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 9(4)
High Courts28 Jan 2004Dismissed
Gulam Mohammad Ansari Vs IIIrd Additional District Judge and Another
Allahabad High Court · (2004) 4 AWC 3411
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 30Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 21(5)
High Courts28 Jan 2004Dismissed
National Insurance Co. Ltd. Vs Jai Prakash Tripathi and Another
Allahabad High Court · (2004) 2 ACC 677 : (2004) ACJ 1377
Motor Vehicles Act, 1988 — Section 149(2), 166(1), 170, 173
High Courts27 Jan 2004Allowed
Verma Service Station and Another Vs Presiding Officer, Labour Court, U.P., and Others
Allahabad High Court · (2004) 5 AWC 4327
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2A
High Courts27 Jan 2004Dismissed
R.K. Saraswat and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 4501
Constitution of India, 1950 — Article 309Uttar Pradesh Transport Service Rules, 1990 — Rule 14, 5
High Courts27 Jan 2004
U.P. State Road Transport Corporation Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 2159
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6H(1)
High Courts27 Jan 2004Dismissed
Aijaz Ahmad Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1596
Penal Code, 1860 (IPC) — Section 302
High Courts27 Jan 2004Allowed
Tej Prakash Jaiswal and Another Vs Mukhya Nagar Adhikari, Nagar Nigam and Others
Allahabad High Court · (2004) 5 AWC 4405 : (2004) 2 UPLBEC 1182
High Courts27 Jan 2004Allowed
Indian Oil Corporation Limited and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 2004 All 277 : (2004) 137 STC 399
Constitution of India, 1950 — Article 141, 226, 246, 301, 304Uttar Pradesh Tax on Entry of Goods Act, 2000 — Section 2, 4
High Courts27 Jan 2004Dismissed
R.K. Saraswat and Others Vs The State of U.P. and Others Sudhanshu Tiwari and Another Vs Public Service Commission and Others
Allahabad High Court · (2004) 1 UPLBEC 1019
Constitution of India, 1950 — Article 226Uttar Pradesh Transport Service (Amendment) Rules, 1998 — Rule 5, 5(1)Uttar Pradesh Transport Service Rules, 1990 — Rule 14, 5