High Courts30 Jan 2004Dismissed
Gambhir Singh and Others Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1620
Penal Code, 1860 (IPC) — Section 307, 324, 34
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 118 of 127
High Courts30 Jan 2004Allowed
State of U.P. Vs Mata Prasad Dubey and Others
Allahabad High Court · (2004) 2 ACR 1622
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jan 2004Dismissed
Commissioner of Central Excise Vs Century Laminating Co.
Allahabad High Court · (2005) 183 ELT 16
Central Excise Rules, 1944 — Rule 10, 10A, 11(3), 49, 56ACentral Excises and Salt Act, 1944 — Section 11A, 35GConstitution of India, 1950 — Article 142
High Courts30 Jan 2004
State of U.P. Vs Ram Asray
Allahabad High Court · (2004) 2 ACR 1606
Penal Code, 1860 (IPC) — Section 376
High Courts30 Jan 2004Allowed
Manish Kumar Vs State of U.P.
Allahabad High Court · (2004) CriLJ 2697
Penal Code, 1860 (IPC) — Section 149, 300, 307
High Courts30 Jan 2004Dismissed
Excise Commissioner and Others Vs Sanjay Kumar Yadav and Another
Allahabad High Court · (2004) 1 UPLBEC 695
High Courts30 Jan 2004Dismissed
Suraj Singh and Another Vs Nagar Ayukt, Nagar Nigam
Allahabad High Court · AIR 2004 All 240 : (2004) 2 AWC 1293 : (2004) 2 UPLBEC 1893
Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 172(2), 192, 193, 199, 200
High Courts30 Jan 2004Dismissed
Committee of Management, Mukarram Inter College Pahasu Vs Regional Level Committee First Region and Others
Allahabad High Court · (2004) 2 AWC 1083
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16AA
High Courts30 Jan 2004Allowed
Ram Lal and Ors. Vs State of U.P.
Allahabad High Court · (2004) 01 AHC CK 0101
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jan 2004Dismissed
Arvind Kumar Pipal and Others Vs Commissioner, Trade Tax and Others
Allahabad High Court · (2004) 2 AWC 1664 : (2004) 2 UPLBEC 1473
Constitution of India, 1950 — Article 226
High Courts30 Jan 2004Disposed Of
Kusum Singh Vs State of U.P.and Others
Allahabad High Court · (2004) 01 AHC CK 0061
High Courts30 Jan 2004Dismissed
State of U.P. and Others Vs Deepak Kumar Upadhyaya and Another
Allahabad High Court · (2004) 1 UPLBEC 698
High Courts30 Jan 2004Dismissed
Shafeeq Ahmad (Shri) Vs Faisal Hafiz and Others
Allahabad High Court · (2005) 1 ARC 610
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Provincial Small Cause Courts Act, 1887 — Section 25
High Courts30 Jan 2004Allowed
State of U.P. Vs Nandu alias Nand Kishore
Allahabad High Court · (2004) 2 ACR 1601
Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 2004Dismissed
State of U.P. Vs Megha and Others
Allahabad High Court · (2004) 2 ACR 1079
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jan 2004Dismissed
Commissioner of Sales Tax Vs J.P. Cement
Allahabad High Court · (2008) 11 VST 153
Central Sales Tax Act, 1956 — Section 3(b)Uttar Pradesh Trade Tax Act, 1948 — Section 11(1)
High Courts30 Jan 2004Dismissed
State of U.P. Vs Nirmal Kumar alias Guddu
Allahabad High Court · (2004) 2 ACR 1091
Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 2004Allowed
Hajari Lal Sahu Vs State of U.P. and Others
Allahabad High Court · (2004) 1 AWC 899 : (2004) 96 RD 368 : (2004) 1 RD 368
Constitution of India, 1950 — Article 14Stamp Act, 1899 — Section 47A, 47A(2)Uttar Pradesh Stamp (Valuation of Property) Rules, 1997 — Rule 3, 4, 4(1), 5
High Courts29 Jan 2004Allowed
Veera Nath Vs Director of Education and Others
Allahabad High Court · (2004) 2 AWC 1091 : (2004) 2 UPLBEC 1448
High Courts29 Jan 2004Partly Allowed
Allahabad Development Authority Vs Shakeel Ahmad and Others
Allahabad High Court · (2004) 2 AWC 986
Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 4(1)