High Courts23 Jan 2004Dismissed
Kumar Medical Stores and Ors. Vs Santosh Kumar Shukla & Ors.
Allahabad High Court · (2004) 01 AHC CK 0163
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 122 of 127
High Courts23 Jan 2004Disposed Of
Mohammad Islam Vs Board of Revenue and Others
Allahabad High Court · (2004) 01 AHC CK 0141
High Courts23 Jan 2004Allowed
Jagdish and Four Ors. Vs State of U.P.
Allahabad High Court · (2004) 01 AHC CK 0110
Penal Code, 1860 (IPC) — Section 395
High Courts23 Jan 2004Dismissed
Ram Naresh Raikar Vs Divisional Manager, Life Insurance Corporation of India and Another
Allahabad High Court · (2004) 5 AWC 4411
Constitution of India, 1950 — Article 14, 226
High Courts23 Jan 2004
Brijesh Kumar Tiwari Vs State of U.P. and Another
Allahabad High Court · (2004) 5 AWC 4515
Apprentices Act, 1961 — Section 17, 22(1), 22(2), 30
High Courts23 Jan 2004Dismissed
Committee of Management, A. S. (Post Graduate) College Mawana District Meerut Vs Director of Education (Higher Education) U.P. and Others
Allahabad High Court · (2004) 5 AWC 4514
High Courts22 Jan 2004
Maqsood Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1614
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts22 Jan 2004Dismissed
Nathu Singh Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1330
Penal Code, 1860 (IPC) — Section 304A
High Courts22 Jan 2004Dismissed
Shashi Rai (Smt.) Vs The State of U.P. and Others
Allahabad High Court · (2004) 101 FLR 75 : (2004) 1 UPLBEC 1002
Constitution of India, 1950 — Article 226
High Courts22 Jan 2004Allowed
Committee of Management, Sri Nehru Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 4508 : (2004) 2 UPLBEC 1299
Constitution of India, 1950 — Article 226Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 6(3)Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(7)
High Courts22 Jan 2004Dismissed
Sandeep Kumar and Ors. Vs State of U.P.& Anr.
Allahabad High Court · (2004) 01 AHC CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 219, 220
High Courts22 Jan 2004Dismissed
Vishnu Bhagwan Agrawal and Another Vs National Insurance Company Ltd. and Another
Allahabad High Court · (2004) 3 AWC 1969
Arbitration Act, 1940 — Section 30
High Courts22 Jan 2004Dismissed
Academy of Business Management and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1647 : (2004) 2 UPLBEC 1469
National Council for Teacher Education Act, 1993 — Section 14National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2009 — Regulation 7
High Courts22 Jan 2004
Drig Pal Singh Vs Director General of Police and Others
Allahabad High Court · (2004) 5 AWC 4403 : (2004) 1 UPLBEC 970
High Courts22 Jan 2004Dismissed
Smt. Shashi Rai Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 4524
Constitution of India, 1950 — Article 226
High Courts20 Jan 2004Dismissed
Krishna Pal Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1069
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts20 Jan 2004Dismissed
V.K. Sharma Vs Mrs. Enid Paul
Allahabad High Court · (2005) 1 ARC 140
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Jan 2004Dismissed
Sharda (D) through L.Rs. Vs Manohar (D) through L.Rs. and Others
Allahabad High Court · (2004) 2 AWC 1670 : (2004) 96 RD 306
Specific Relief Act, 1963 — Section 33
High Courts20 Jan 2004Disposed Of
Shyam Kunwar and Ors. Vs State of U.P.through its Secretary (Revenue) Secretariat,Lucknow & Ors.
Allahabad High Court · (2004) 01 AHC CK 0142
Land Acquisition Act, 1894 — Section 18
High Courts20 Jan 2004Dismissed
Subhas Saxena Vs 12th Addl.District Judge, Lucknow and Others
Allahabad High Court · (2004) 01 AHC CK 0074
Transfer of Property Act, 1882 — Section 106