High Courts27 Jan 2004Dismissed

Zafar Ali Vs State of U.P.

Allahabad High Court · (2004) 1 ACR 868

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 302, 506