High Courts25 Jul 2003Dismissed
Committee of Management and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4829
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 54 of 117
High Courts25 Jul 2003Dismissed
Riasat Ali Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 3046
Constitution of India, 1950 — Article 311, 311(2)Uttar Pradesh Home Guards Act, 1963 — Section 10Uttar Pradesh Home Guards Service Rules, 1982 — Rule 10, 7, 8
High Courts25 Jul 2003Allowed
Smt. Rani Agrawal and Others Vs Assistant Commissioner of Income Tax and Others
Allahabad High Court · (2004) 187 CTR 340 : (2004) 265 ITR 22
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts25 Jul 2003Dismissed
Swadeshi Cotton Mills Vs Prescribed Authority, (Payment of Wages Act) and Others
Allahabad High Court · (2003) 6 AWC 5604 : (2004) 1 LLJ 4
Payment of Wages Act, 1936 — Section 2
High Courts25 Jul 2003Disposed Of
Abdul Sattar and Ors. Vs State of U.P.& Anr.
Allahabad High Court · (2003) 07 AHC CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202Penal Code, 1860 (IPC) — Section 323, 498, 504
High Courts25 Jul 2003
U.P.Working Journalist Union Vs Press Council of India and others
Allahabad High Court · (2003) 07 AHC CK 0105
Constitution of India, 1950 — Article 19(1)(a)
High Courts25 Jul 2003Dismissed
Dil Pasand Bidi Company and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 1 LLJ 727
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3
High Courts25 Jul 2003Allowed
Ganga Traders Vs Vice Chairman Development Authority and Another
Allahabad High Court · (2003) 6 AWC 4825
Constitution of India, 1950 — Article 14
High Courts24 Jul 2003
Jagdish Prasad, District Judge Vs Suresh Singh Yadav, Advocate and Others
Allahabad High Court · (2003) 3 ACR 2548
Contempt of Courts Act, 1971 — Section 15, 17, 2
High Courts24 Jul 2003Dismissed
Uma Shanker Chaurasiya and Another Vs Zila Basic Shiksha Adhikari and Others
Allahabad High Court · (2003) 6 AWC 5605
High Courts24 Jul 2003Dismissed
Abrar Ahmad Vs Presiding Officer, Labour Court (I) and Another
Allahabad High Court · (2003) 6 AWC 4841
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 2A, 4K
High Courts24 Jul 2003Allowed
Hind Lamps Limited Vs Commissioner of Sales Tax
Allahabad High Court · (2004) 136 STC 483
Uttar Pradesh Sales Tax Act, 1948 — Section 29
High Courts24 Jul 2003Dismissed
General Manager/M.D., U.P. Rajya Hath Kargha Nigam and Another Vs Presiding Officer, Labour Court-IV and Another
Allahabad High Court · (2003) 5 AWC 4534
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 6N
High Courts24 Jul 2003Allowed
Hiraman Vs Additional Chief Judicial Magistrate and Others
Allahabad High Court · (2003) 6 AWC 5308 : (2004) 96 RD 45 : (2004) 1 RD 45
High Courts24 Jul 2003
Committee of Management of Dhata Inter College Vs Mandaliya Samiti and Others
Allahabad High Court · (2003) 6 AWC 4827 : (2003) 3 UPLBEC 2268
Constitution of India, 1950 — Article 226
High Courts24 Jul 2003Dismissed
New India Assurance Co. Ltd. Vs Tirath Raj and Another
Allahabad High Court · (2004) 2 ACC 490 : (2005) ACJ 1272
Motor Vehicles Act, 1988 — Section 149(2), 173
High Courts24 Jul 2003Dismissed
Meerut Textiles Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2003) 4 AWC 3350
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4A, 6H, 6N
High Courts23 Jul 2003Dismissed
Chandra Charu Mishra Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 4542
Constitution of India, 1950 — Article 14
High Courts23 Jul 2003Allowed
Radhey Transport Corporation and Another Vs Pradeshik Co-operative Dairy Federation Ltd. and Others
Allahabad High Court · (2003) 6 AWC 5724
Constitution of India, 1950 — Article 14, 226
High Courts23 Jul 2003Dismissed
Commissioner of Sales Tax Vs Ram Udyog
Allahabad High Court · (2006) 143 STC 229