High Courts18 Jul 2003Dismissed
Ram Swarup and Others Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 256
Penal Code, 1860 (IPC) — Section 302, 323, 34
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 56 of 117
High Courts18 Jul 2003
Raj Narain Verma Vs State of U.P. and Another
Allahabad High Court · (2003) 3 ACR 2572
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19
High Courts18 Jul 2003Dismissed
Ambedkar Rashtriya Kalyankari Samiti (Dr.) and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 3 UPLBEC 1968
Constitution of India, 1950 — Article 226
High Courts18 Jul 2003Dismissed
Gyanendra Singh and Another Vs Additional Commissioner, Agra Division and Others
Allahabad High Court · (2003) 6 AWC 4763 : (2003) 95 RD 286
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 8Uttar Pradesh Town Improvement Act, 1919 — Section 42
High Courts18 Jul 2003Allowed
Ram Dulare Shukla Vs Managing Director/Chief Engineer and Others
Allahabad High Court · (2003) 5 AWC 4491
Constitution of India, 1950 — Article 136, 21Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 3(1), 8, 89
High Courts18 Jul 2003Allowed
Atherton West and Co. Ltd Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4759
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts18 Jul 2003Allowed
Ram Adhin and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2004) CriLJ 1899
Penal Code, 1860 (IPC) — Section 100
High Courts18 Jul 2003Dismissed
Sudha Sharma Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 4579
Constitution of India, 1950 — Article 142, 226
High Courts18 Jul 2003Allowed
JG-840373 Ex-Nb Sub Samsuddin Vs Deputy Director General Defence Security Corps
Allahabad High Court · (2003) 5 AWC 4571
Army Act, 1950 — Section 190, 191Army Rules, 1954 — Rule 187Constitution of India, 1950 — Article 14, 16
High Courts18 Jul 2003Dismissed
Sonpathi Devi Vs Secretary, State Transport Authority and Others
Allahabad High Court · (2003) 6 AWC 4691
Constitution of India, 1950 — Article 226Uttar Pradesh Motor Vehicles Taxation Act, 1997 — Section 18
High Courts18 Jul 2003
Ram Adheen and Others Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2880
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts17 Jul 2003
Ram Kumar Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2589
Penal Code, 1860 (IPC) — Section 366, 375, 376
High Courts17 Jul 2003
Gaya Prasad and Others Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2631
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts17 Jul 2003Dismissed
Madhuwan Nagar Sahkari Avas Samiti Ltd. and Another Vs Agra Development Authority and Others
Allahabad High Court · (2003) 6 AWC 5445 : (2003) 3 UPLBEC 2507
Constitution of India, 1950 — Article 226Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 10, 7, 9Uttar Pradesh (Regulation of Building Operations) Regulations, 1960 — Regulation 4, 5
High Courts17 Jul 2003Allowed
Sita Ram (D.) through L.Rs. Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2003) 6 AWC 4715
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(5)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 142, 190, 3(14)
High Courts17 Jul 2003Dismissed
New India Assurance Company Ltd. Vs Ahmed Hussain and Another
Allahabad High Court · (2003) 3 ACC 665 : (2003) 6 AWC 4836
Motor Vehicles Act, 1988 — Section 149(2)(a)(iii)Workmens Compensation Act, 1923 — Section 30
High Courts17 Jul 2003Dismissed
Nanku Vs State of U.P.& Ors.
Allahabad High Court · (2003) 07 AHC CK 0141
High Courts17 Jul 2003Dismissed
Prof. Abu Baker Khan Vs Vice-Chancellor, Aligarh Muslim University and Others
Allahabad High Court · (2003) 6 AWC 5431
Constitution of India, 1950 — Article 14
High Courts16 Jul 2003
Sita Ram and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2583
Criminal Procedure Code, 1973 (CrPC) — Section 164, 374(2)Penal Code, 1860 (IPC) — Section 109, 376, 511
High Courts16 Jul 2003Allowed
Tara Chand Jain and Sons and Another Vs Addl. Commissioner (Administration) and Another
Allahabad High Court · (2003) 6 AWC 5343
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 121