COURT ARCHIVE

Allahabad High Court judgments, 2003

2,325 judgments · page 117 of 117

High Courts02 Jan 2003Dismissed

Abdul Karim Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2003) 1 AWC 516 : (2003) 94 RD 186

Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12, 52

High Courts02 Jan 2003Dismissed

Allahabad High Court · (2003) 1 AWC 525 : (2003) 2 LLJ 400

High Courts02 Jan 2003Dismissed

Allahabad High Court · (2003) 1 AWC 793

Constitution of India, 1950 — Article 14Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115S

High Courts02 Jan 2003Allowed

Allahabad High Court · (2003) CriLJ 4954

Penal Code, 1860 (IPC) — Section 149, 300, 323

High Courts02 Jan 2003Dismissed

Allahabad High Court · (2003) 01 AHC CK 0004

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(1)