COURT ARCHIVE

Allahabad High Court judgments, 2003

2,325 judgments · page 53 of 117

High Courts30 Jul 2003Dismissed

Ram Pratap Singh and Another Vs U.P. State Road Transport Corporation and Others

Allahabad High Court · (2003) 6 AWC 4789

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47

High Courts30 Jul 2003

Commissioner of Income Tax Vs Jai Prakash Associates

Allahabad High Court · (2005) 142 TAXMAN 72

Income Tax Act, 1961 — Section 32A, 80HH, 80J

High Courts29 Jul 2003Dismissed

Commissioner of Sales Tax Vs Agrahari Rope Stores

Allahabad High Court · (2006) 146 STC 596

Sales Tax Act — Section 4

High Courts29 Jul 2003Dismissed

Kamal Infosys Ltd. Vs State of U.P. and Another

Allahabad High Court · (2004) 2 BC 444

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482

High Courts29 Jul 2003Allowed

Dina Nath Shukla Vs State of U.P.

Allahabad High Court · (2003) 07 AHC CK 0133

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)

High Courts29 Jul 2003Allowed

Hetram and Others Vs State of U.P.

Allahabad High Court · (2004) CriLJ 3564

Penal Code, 1860 (IPC) — Section 149, 300

High Courts29 Jul 2003Dismissed

Hussain Ali Vs State of U.P.

Allahabad High Court · (2004) CriLJ 1340

Penal Code, 1860 (IPC) — Section 201, 302, 376

High Courts28 Jul 2003Dismissed

P.K. Mishra Vs State of U.P. and Others

Allahabad High Court · (2003) 6 AWC 5075

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47(3)Motor Vehicles Act, 1988 — Section 47(3)

High Courts28 Jul 2003Dismissed

Pramod Kumar Shah and Others Vs Varanasi Development Authority and Others

Allahabad High Court · (2003) 5 AWC 4457

Constitution of India, 1950 — Article 226

High Courts28 Jul 2003Dismissed

Ram Kishan Vs 7th Additional District Judge and Others

Allahabad High Court · (2003) 6 AWC 4831

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(2)

High Courts28 Jul 2003Dismissed

Smt. Kiran Tripathi Vs U.P. Rajkiya Nirman Nigam Ltd. and Others

Allahabad High Court · (2003) 6 AWC 5347

Constitution of India, 1950 — Article 226

High Courts28 Jul 2003Dismissed

Vinod Kumar Rastogi Vs VI Ith Addl.District and Sessions Judge and Others

Allahabad High Court · (2003) 5 AWC 4475

Transfer of Property Act, 1882 — Section 106, 114, 20(2), 20(4)

High Courts28 Jul 2003Dismissed

Bharti Cellular Ltd.and Another Vs Chief Controlling Revenue Authority Board of Revenue and Others

Allahabad High Court · (2003) 5 AWC 4536 : (2003) 95 RD 334

Stamp Act, 1899 — Section 26, 56(1), 56(1A)

High Courts28 Jul 2003Dismissed

Rajiv Nagar Sahkari Awas Samiti Ltd. Vs Chief Controlling Revenue Authority/Commissioner, Agra Division and Others

Allahabad High Court · (2003) 5 AWC 4509 : (2003) 95 RD 311 : (2003) 3 UPLBEC 2589

Stamp Act, 1899 — Article 5Uttar Pradesh Stamp (Amendment) Act, 1997 — Section 13

High Courts28 Jul 2003Dismissed

Pramod Kumar Sinha Vs U.P. Co-operative Federation Ltd. and Others

Allahabad High Court · (2003) 6 AWC 5346

High Courts25 Jul 2003

Vishal Yadav Vs State of U.P. and Others

Allahabad High Court · (2003) 3 ACR 2543

Bar Council of India Rules, 1975 — Rule 49Constitution of India, 1950 — Article 14, 217(2), 226, 236Criminal Procedure Code, 1973 (CrPC) — Section 24(8)

High Courts25 Jul 2003

Ravindra Sharma alias Ravi (in Jail) Vs State

Allahabad High Court · (2003) 3 ACR 2556

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts25 Jul 2003Dismissed

Dilpasand Bidi Co. and Others Vs State of U.P. and Others

Allahabad High Court · (2003) 6 AWC 4767

Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 4K

High Courts25 Jul 2003Dismissed

Krishak Sahkari Avas Samiti Ltd. Vs State of U.P. and Another

Allahabad High Court · (2003) 6 AWC 4704

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Planning and Development Act, 1973 — Section 357, 360, 363

High Courts25 Jul 2003Allowed

Abha Agarwal (Dr.) (Mrs.) Vs Vice-Chancellor, Allahabad University and Others

Allahabad High Court · (2003) 5 AWC 4482 : (2003) 3 UPLBEC 2259

Constitution of India, 1950 — Article 226