High Courts05 Aug 2003Dismissed
Shiv Raj Singh Yadav Vs Pariyojna Adhikari, U.P. Beej Evam Tarayee Vikas Nigam Ltd. and Others
Allahabad High Court · (2003) 6 AWC 4675
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 51 of 117
High Courts05 Aug 2003Dismissed
Smt. Shashi Kanti Dixit Vs Director of Education
Allahabad High Court · (2003) 6 AWC 5698
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 21Uttar Pradesh Basic Education Act, 1972 — Section 19(1), 9(3)
High Courts04 Aug 2003Allowed
Dr. (Smt.) Shashi Bala Srivastava Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5592
Constitution of India, 1950 — Article 16Uttar Pradesh State Universities Act, 1973 — Section 68
High Courts04 Aug 2003Allowed
State of U.P. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2003) 6 AWC 4658
Industrial Disputes (Central) Rules, 1957 — Rule 12, 12(9)Uttar Pradesh Industrial Disputes Act, 1947 — Section 17B, 25B, 25B(2), 25F, 4K
High Courts04 Aug 2003Dismissed
Suresh Kumar Sharma and Another Vs District Inspector of Schools and Others
Allahabad High Court · (2003) 6 AWC 4878
Constitution of India, 1950 — Article 226Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts04 Aug 2003Dismissed
Saleem Akhtar Khan Vs Vice Chancellor, Aligarh Muslim University and Others
Allahabad High Court · (2003) 6 AWC 4668
Aligarh Muslim University Act, 1920 — Section 13(6), 36B
High Courts04 Aug 2003Dismissed
National Insurance Co. Ltd. Vs Ajij Ul-Haq and Another
Allahabad High Court · (2004) 1 ACC 648 : (2004) ACJ 2042
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts04 Aug 2003Dismissed
Rama Shankar Yadav Vs Onkar Yadav and Another
Allahabad High Court · (2003) 6 AWC 4740
Contempt of Courts Act, 1971 — Section 12, 2
High Courts04 Aug 2003Disposed Of
Jai Prakash Gupta Vs Chief Engineer, Hydel, U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2003) 4 AWC 3252
Constitution of India, 1950 — Article 14
High Courts04 Aug 2003Allowed
Amar Babu Srivastava Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 3254
High Courts04 Aug 2003
National Insurance Co. Ltd. Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Another
Allahabad High Court · (2003) 4 AWC 2833
Industrial Disputes Act, 1947 — Section 25FIndustrial Disputes Act, 1947 — Section 25FIndustrial Disputes Act, 1947 — Section 25F
High Courts04 Aug 2003Allowed
Etawah Kshetriya Gramin Bank Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Another
Allahabad High Court · (2003) 4 AWC 2836
Industrial Disputes (Central) Rules, 1957 — Rule 10BIndustrial Disputes Act, 1947 — Section 25Industrial Disputes (Central) Rules, 1957 — Rule 10B
High Courts04 Aug 2003
Pinki Chauhan (Ms.) Vs Managing Director, Punjab National Bank and Others
Allahabad High Court · (2003) 6 AWC 5025 : (2004) 1 LLJ 65
High Courts04 Aug 2003Dismissed
Mukesh Rajput Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 3289 : (2003) 3 UPLBEC 2587
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 29
High Courts04 Aug 2003
Surendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 3285
Constitution of India, 1950 — Article 21, 226
High Courts04 Aug 2003
In Re: Telesia Trading and Finance Ltd.
Allahabad High Court · (2003) 4 CompLJ 325 : (2004) 51 SCL 564
Companies Act, 1956 — Section 391, 394
High Courts04 Aug 2003Dismissed
Ganga Kisan Sahkari Chini Mills Ltd. Vs Tehsildar and Others
Allahabad High Court · (2003) 6 AWC 4861
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 61(1), 6H(1), 6N
High Courts04 Aug 2003Dismissed
Harish Chandra and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4613
Constitution of India, 1950 — Article 14, 15(4), 16(4), 166, 46Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198
High Courts01 Aug 2003Dismissed
Rajesh Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4855
Constitution of India, 1950 — Article 309Police Act, 1861 — Section 2
High Courts01 Aug 2003Dismissed
Jitendra Narain Gangwar and Others Vs U.P. Technical University at Lucknow and Others
Allahabad High Court · (2003) 4 AWC 3266
All India Council for Technical Education Act, 1987 — Section 2Constitution of India, 1950 — Article 246, 254(2)Uttar Pradesh Technical University Act, 2000 — Section 19(1), 29(1)