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Allahabad High Court judgments, 2003

2,325 judgments · page 42 of 117

High Courts29 Aug 2003Dismissed

Ram Gopal Vs 10th Additional District Judge

Allahabad High Court · (2003) 6 AWC 5132

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 21(1), 22, 24, 8
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High Courts29 Aug 2003Dismissed

Vijai Vs State of U.P.

Allahabad High Court · (2004) 2 ACR 1426

Arms Act, 1959 — Section 25, 27, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 385, 386Penal Code, 1860 (IPC) — Section 302
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High Courts26 Aug 2003Dismissed

Winnie Farid Vs State of U.P. and Another

Allahabad High Court · (2003) 6 AWC 4980

Constitution of India, 1950 — Article 14, 16, 309, 41Uttar Pradesh Regularization of Ad hoc Appointments (On Posts outside the purview of the Public Service Commission) (Amendment) Rules, 2001 — Rule 9
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