High Courts26 Aug 2003
Ravi Prakash Vs State of U.P. and Others
Allahabad High Court · (2003) 3 ACR 2936
Penal Code, 1860 (IPC) — Section 323, 452, 504, 506Uttar Pradesh Control of Goondas Act, 1970 — Section 3
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 43 of 117
High Courts26 Aug 2003Allowed
Kamlendra Pratap Singh alias Kamloo Singh alias Kaloo Singh Vs State of U.P. and Others
Allahabad High Court · (2004) CriLJ 976
Uttar Pradesh Control of Goondas Act, 1970 — Section 3
High Courts26 Aug 2003Dismissed
Vishun Dayal Vs District Registrar
Allahabad High Court · (2003) 08 AHC CK 0125
Constitution of India, 1950 — Article 14, 16, 226, 309, 41
High Courts26 Aug 2003Dismissed
Jai Prakash Vs State of U.P. and Another
Allahabad High Court · (2004) 1 LLJ 435
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5, 9
High Courts26 Aug 2003Dismissed
Simco Rubber Product (P.) Ltd. Vs Bank of India
Allahabad High Court · (2004) 51 SCL 272
High Courts26 Aug 2003
Mukesh Chandra Kushalia and Others Vs Jai Kirti Srivastava and Others
Allahabad High Court · (2004) 2 UPLBEC 1286 : (2004) 2 UPLBEC 1281
High Courts26 Aug 2003
Sadanand Rai Vs State of Uttar Pradesh and Others
Allahabad High Court · (2003) 6 AWC 5131
High Courts26 Aug 2003Dismissed
C.P. Mushir Khan Vs Senior Superintendent of Police
Allahabad High Court · (2003) 6 AWC 4976
Constitution of India, 1950 — Article 14, 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 201, 218, 342, 364, 409Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8, 8(2)
High Courts26 Aug 2003Dismissed
Badshah and Others Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 647
Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts26 Aug 2003Dismissed
Simco Rubber Product Pvt. Ltd. Vs Bank of India and Another
Allahabad High Court · (2003) 6 AWC 5142
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 31
High Courts26 Aug 2003
Rajendra Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 3 ACR 2935
Uttar Pradesh Control of Goondas Act, 1970 — Section 3
High Courts26 Aug 2003Dismissed
Anil Kumar Vs District Judge
Allahabad High Court · (2003) 6 AWC 5130
Constitution of India, 1950 — Article 226
High Courts26 Aug 2003Dismissed
Dr. Parmanand and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (2003) 6 AWC 5129
High Courts26 Aug 2003Dismissed
Haseen Ahmad Siddiqui and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5659
Constitution of India, 1950 — Article 30, 30(1)Uttar Pradesh Commission for Minorities Act, 1994 — Section 2Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16A(1), 16FF
High Courts25 Aug 2003
Chanda (in Jail) Vs District Magistrate and Others
Allahabad High Court · (2003) 3 ACR 2569
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Aug 2003
Commissioner of Income Tax Vs Basant Cinema
Allahabad High Court · (2005) 142 TAXMAN 498
Income Tax Act, 1961 — Section 256
High Courts25 Aug 2003Dismissed
Dhaneshwar Vs Ramesh Kumar Singh, Zila Basic Shiksha Adhikari
Allahabad High Court · (2003) 6 AWC 5046
Constitution of India, 1950 — Article 254Contempt of Courts Act, 1971 — Section 12, 2Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 5(2), 8, 8(2)
High Courts25 Aug 2003Dismissed
Mohd. Sagir Vs Regional Transport Authority and Another
Allahabad High Court · (2003) 6 AWC 5600
Constitution of India, 1950 — Article 14, 19, 226Motor Vehicles Act, 1939 — Section 46, 47(1), 54, 57, 62(1)Motor Vehicles Act, 1988 — Section 71, 80(2), 90
High Courts25 Aug 2003Dismissed
Brijesh Textiles Vs Commissioner of Income Tax and Others
Allahabad High Court · (2003) 264 ITR 669
Income Tax Act, 1961 — Section 145, 260A
High Courts25 Aug 2003
Bhagyodaya Builders Vs Commissioner of Income Tax
Allahabad High Court · (2004) 136 TAXMAN 305
Income Tax Act, 1961 — Section 148, 251, 256