High Courts01 Sept 2003Dismissed
Santosh Kumar Verma Vs District Judge and Others
Allahabad High Court · (2003) 4 AWC 3451
Constitution of India, 1950 — Article 226, 227Provincial Small Cause Courts Act, 1887 — Section 25, 27
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 41 of 117
High Courts01 Sept 2003Allowed
Jitendra Nath Mishra Vs Dist. Magistrate and Others
Allahabad High Court · (2004) CriLJ 2967
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2)
High Courts01 Sept 2003Dismissed
Chandrika Prasad Shukla Vs Director of Education and Others
Allahabad High Court · (2004) 1 AWC 377 : (2004) 1 UPLBEC 434
Uttar Pradesh Intermediate Education Act, 1921 — Section 16F(2)
High Courts01 Sept 2003
Dali alias Chhotey Vs State of U.P. and Another
Allahabad High Court · (2003) 4 AWC 3386
Land Acquisition Act, 1894 — Section 4, 6
High Courts01 Sept 2003Allowed
Praveen Kumar Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 3209 : (2004) 1 UPLBEC 721
Constitution of India, 1950 — Article 14, 16, 226, 37, 38
High Courts01 Sept 2003
Commissioner of Income Tax Vs Seth Madan Lal Modi
Allahabad High Court · (2004) 136 TAXMAN 323
Income Tax Act, 1961 — Section 256
High Courts01 Sept 2003
Commissioner of Income Tax Vs Vajid Sons (P) Ltd.
Allahabad High Court · (2005) 142 TAXMAN 96
Income Tax Act, 1961 — Section 256, 35B
High Courts01 Sept 2003
R.P. Pandey Vs U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2004) 3 UPLBEC 3110
Constitution of India, 1950 — Article 226Uttar Pradesh State Electricity Board (Retirement of UPSEB Employees) Regulations, 1975 — Regulation 2
High Courts01 Sept 2003
Tahsildar Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5201
High Courts29 Aug 2003Dismissed
Smt. Vidhya Devi Vs U.P. Awash and Vikash Parishad and Others
Allahabad High Court · (2003) 6 AWC 5597
Constitution of India, 1950 — Article 14
High Courts29 Aug 2003Dismissed
Smt. Nivedita Singh Vs Dr. Kamlesh Kumar Mishra
Allahabad High Court · (2003) 6 AWC 5663
Constitution of India, 1950 — Article 226
High Courts29 Aug 2003Allowed
Mukteshwar and Another Vs The State
Allahabad High Court · (2004) CriLJ 1335
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 300
High Courts29 Aug 2003Allowed
Ashish Kumar Srivastava Vs District Judge and Another
Allahabad High Court · (2003) 6 AWC 5149 : (2000) 3 UPLBEC 1976
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 2, 20, 23, 23AConstitution of India, 1950 — Article 16(4), 226, 229, 309
High Courts29 Aug 2003Dismissed
Anirudh Prasad Yadav alias Sadhu Yadav Vs Union of India (UOI) and Others
Allahabad High Court · AIR 2004 All 123 : (2004) 28 PTC 559
Cinematograph Act, 1952 — Section 5BCinematograph Certification Rules, 1983 — Rule 32Constitution of India, 1950 — Article 19(1), 226
High Courts29 Aug 2003Dismissed
Lallan Singh Vs District Inspector of School,Mirzapur & Ors.
Allahabad High Court · (2003) 08 AHC CK 0095
High Courts29 Aug 2003Dismissed
Iqbal Hussain Vs Commissioner of Income Tax
Allahabad High Court · (2003) 264 ITR 179 : (2004) 139 TAXMAN 412
Income Tax Act, 1961 — Section 260A, 45, 48Income Tax Act, 1961 — Section 260A, 45, 48Income Tax Act, 1961 — Section 260A, 45, 48
High Courts29 Aug 2003Dismissed
Saroj Kumar Vs Commissioner, Lucknow Division and Others
Allahabad High Court · (2004) 2 AWC 1007
High Courts29 Aug 2003Dismissed
Sanchalak Blue Bird Junior High School Vs Presiding Officer, Labour Court and Ramesh Chand
Allahabad High Court · (2005) 106 FLR 9
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts29 Aug 2003
Committee of Management, Jai Kishan Inter College Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4906
High Courts29 Aug 2003Dismissed
Siddharth Shanker Vs Chancellor, University of Allahabad and Others
Allahabad High Court · (2003) 6 AWC 4905