High Courts03 Sept 2003Dismissed
Bitana Vs Collector and Others
Allahabad High Court · (2004) 2 AWC 1023
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 40 of 117
High Courts03 Sept 2003Allowed
Ajay Kumar Verma Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 3078
Arms Act, 1959 — Section 14(3)
High Courts03 Sept 2003Allowed
Tribhuwan Nath Srivastava Vs Chairman and Managing Director, I.O. Bank and Others
Allahabad High Court · (2003) 4 AWC 3055 : (2004) 2 LLJ 119
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Constitution of India, 1950 — Article 14, 226
High Courts03 Sept 2003Dismissed
Ashok Kumar Nayak Vs State of U.P. and Another
Allahabad High Court · (2004) 1 AWC 129 : (2004) 1 UPLBEC 119
Subordinate Civil Courts Ministerial Establishment Rules, 1947 — Rule 19
High Courts03 Sept 2003Dismissed
Sapna Agarwal and Others Vs State of U.P.and Others
Allahabad High Court · (2003) 09 AHC CK 0179
High Courts03 Sept 2003Allowed
Ravi Iron Industries Vs Director of Investigation and Others
Allahabad High Court · (2003) 185 CTR 8 : (2005) 191 ELT 105 : (2003) 264 ITR 28
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts03 Sept 2003
Smt. Leela Gupta and Others Vs State of U.P. and Others
Allahabad High Court · (2005) ACJ 1739 : (2004) 3 AWC 2439
Motor Vehicles Act, 1988 — Section 166, 168
High Courts03 Sept 2003Dismissed
Surendra Nath Rai Vs Basic Shiksha Adhikari and Another
Allahabad High Court · (2003) 6 AWC 5000 : (2004) 1 UPLBEC 85
High Courts03 Sept 2003
Neelam Sanjiva Reddy and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 1 DMC 130
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 109, 494
High Courts03 Sept 2003
Commissioner of Income Tax Vs Fertilizer Agencies
Allahabad High Court · (2005) 142 TAXMAN 84
Income Tax Act, 1961 — Section 256
High Courts02 Sept 2003
National Insurance Company Limited Vs Suresh Chandra Dwivedi and Others
Allahabad High Court · (2005) 4 ACC 141
High Courts02 Sept 2003Allowed
Dhirendra Nath Awasthi (Dr.) Vs State of U.P. and Another
Allahabad High Court · (2004) 1 UPLBEC 185
High Courts02 Sept 2003
Sri Krishna Murari Lal Varma Vs Commissioner of Income Tax
Allahabad High Court · (2005) 144 TAXMAN 461
Income Tax Act, 1961 — Section 226, 271
High Courts02 Sept 2003Dismissed
Oriental Insurance Co. Ltd. Vs Kishore Kapoor
Allahabad High Court · (2003) 6 AWC 5742
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Evidence Act, 1872 — Section 114, 47Transfer of Property Act, 1882 — Section 106
High Courts02 Sept 2003Allowed
Chandra Singh Vs Ist Additional District Judge and Others
Allahabad High Court · (2004) 1 AWC 731
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 9(1)
High Courts02 Sept 2003Dismissed
Devendra Kumar Gaur Vs State of U.P. and Another
Allahabad High Court · (2003) 4 AWC 3074 : (2004) 1 UPLBEC 105
Constitution of India, 1950 — Article 311
High Courts02 Sept 2003
Abbas Wazir (P) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2003) 185 CTR 152
Income Tax Act, 1961 — Section 37, 37(1), 40, 40A(2)
High Courts02 Sept 2003Allowed
Dr. Dhirendra Nath Awasthy Vs State of U.P. and Another
Allahabad High Court · (2003) 6 AWC 5027
High Courts01 Sept 2003Allowed
Kripa Shanker Prasad and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5030 : (2004) 1 UPLBEC 124
Constitution of India, 1950 — Article 311