COURT ARCHIVE

Allahabad High Court judgments, 2002

1,953 judgments · page 16 of 98

High Courts11 Nov 2002Dismissed

Smt. Purnima Pandey Vs Chief Medical Superintendent and Others

Allahabad High Court · AIR 2003 All 57 : (2003) 1 AWC 390 : (2003) 4 RCR(Civil) 703 : (2003) 2 RCR(Rent) 578

Constitution of India, 1950 — Article 14Easements Act, 1882 — Section 58, 60

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High Courts11 Nov 2002Dismissed

D.S.M.Degree College,Kanth,Moradabad and Anr. Vs Additional District Judge,Moradabad & Ors.

Allahabad High Court · (2002) 11 AHC CK 0081

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts11 Nov 2002Dismissed

Oriental Insurance Co. Ltd. Vs Sanjiv Jain and Another

Allahabad High Court · (2003) 1 ACC 242 : (2004) ACJ 587 : (2003) 1 AWC 280

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High Courts01 Nov 2002Dismissed

U.P. State Electricity Board and Another Vs P.N. Khanna and Others

Allahabad High Court · (2003) 1 AWC 551 : (2003) 96 FLR 541

Constitution of India, 1950 — Article 14, 16, 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 10A

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High Courts01 Nov 2002Dismissed

Ram Kewal Vs U.P. State Electricity Board and Another

Allahabad High Court · (2003) 1 AWC 392 : (2003) 1 UPLBEC 142

Constitution of India, 1950 — Article 226

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High Courts01 Nov 2002Allowed

Ram Singh Vs J.K. Jute Mills Co. Ltd. and Another

Allahabad High Court · (2003) 3 AWC 1927 : (2002) 95 FLR 1058 : (2003) 1 UPLBEC 351

Uttar Pradesh Industrial Disputes Act, 1947 — Section 10A

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High Courts01 Nov 2002Disposed Of

Arjun Lal Vs Chairman, Kisan Gramin Bank, Budaun and Others

Allahabad High Court · (2002) 5 AWC 4413

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High Courts01 Nov 2002Dismissed

U.P. State Sugar Corporation Ltd. Vs Presiding Officer, Labour Court and Others

Allahabad High Court · (2003) 1 AWC 396 : (2003) 96 FLR 1 : (2003) 1 UPLBEC 55

Uttar Pradesh Industrial Disputes Act, 1947 — Section 10A, 4K

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High Courts01 Nov 2002Disposed Of

Satya Narain Shukla Vs Union of India (UOI) and Others

Allahabad High Court · (2003) 1 UPLBEC 580

All India Services (Confidential Roll) Rules, 1970 — Rule 5, 6, 6A

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High Courts01 Nov 2002Dismissed

U.P. State Electricity Board and Another Vs Panchhi Lal and Another

Allahabad High Court · (2003) 1 AWC 35 : (2002) 95 FLR 1112 : (2003) 1 UPLBEC 647

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N

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High Courts01 Nov 2002Dismissed

Mohd. Akhlaque Khan Vs Managing Director,Varanasi Mandal Vikas Nigam Ltd.,Varanasi and Others

Allahabad High Court · (2002) 11 AHC CK 0080

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High Courts01 Nov 2002Dismissed

Rajman Rai Vs State of U.P.and Others

Allahabad High Court · (2002) 11 AHC CK 0079

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High Courts01 Nov 2002Dismissed

Surajpal Sharma Vs Deputy General Manager (Western Zone),U.P.S.R.T.C.,Meerut and Another

Allahabad High Court · (2002) 11 AHC CK 0078

Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(z)

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High Courts01 Nov 2002Dismissed

Aditya Narain Mishra Vs Assistant Registrar,Varanasi

Allahabad High Court · (2002) 11 AHC CK 0074

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High Courts01 Nov 2002Partly Allowed

Ashok Kumar Dubey Vs General Manager, U.P. Forest Corporation and Another

Allahabad High Court · (2003) 1 AWC 192

Uttar Pradesh Civil Services (Classification, Control and Appeal) Rules, 1930 — Rule 56(1)Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 11, 17(2)

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High Courts01 Nov 2002Allowed