Administrative Service/Indian Police Service (Appointment by Promotion) Regulations, 1955 — Rule 5(2)Constitution of India, 1950 — Article 309Police Act, 1861 — Section 12, 16, 2, 46(2), 7

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High Courts31 Oct 2002Allowed

Vijay Kumar Jain Vs District Judge and Others

Allahabad High Court · (2002) 5 AWC 4194

Constitution of India, 1950 — Article 309Uttar Pradesh Rules for Recruitment of Ministerial Staff of the Subordinate Offices Rules, 1950 — Rule 269

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High Courts31 Oct 2002Dismissed

Harish Chandra Goyal Vs VIIIth Additional District Judge, Agra and Another

Allahabad High Court · (2002) 5 AWC 4303

Constitution of India, 1950 — Article 226

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High Courts31 Oct 2002Dismissed

Smt. Siraj Nasir and Others Vs Union of India (UOI) and Others

Allahabad High Court · (2003) 1 AWC 296

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High Courts31 Oct 2002Dismissed

Anand Kumar Singh Vs Zonal Manager, L.I.C. of India and Others

Allahabad High Court · (2003) 1 AWC 284 : (2003) 1 UPLBEC 392

Constitution of India, 1950 — Article 226

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High Courts31 Oct 2002Disposed Of

Chand Babu Khan Vs Van Sanrakshak Evam Kshetriya Nideshak and Others

Allahabad High Court · (2003) 1 AWC 199

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High Courts31 Oct 2002Dismissed

State of U.P. Vs Presiding Officer, Labour Court and Another

Allahabad High Court · (2003) 1 AWC 210 : (2003) 1 UPLBEC 68 : (2002) 2 UPLBEC 1111

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K

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High Courts31 Oct 2002Dismissed

Sukhendra Prasad Mishra Vs Family Court and Another

Allahabad High Court · (2003) 1 AWC 195

Hindu Marriage Act, 1955 — Section 24

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High Courts31 Oct 2002Dismissed

Basant Lal Vs Additional District Judge VI and Others

Allahabad High Court · (2003) 1 AWC 287

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12

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High Courts31 Oct 2002Dismissed

Anil Kumar Shukla Vs State Public Services Tribunal and Others

Allahabad High Court · (2002) 5 AWC 4301

Constitution of India, 1950 — Article 311

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High Courts31 Oct 2002Allowed

Rama Kant Vs District Judge and Others

Allahabad High Court · (2002) 5 AWC 4393

Limitation Act, 1963 — Section 10, 11, 12, 13, 14Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 18, 27

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High Courts31 Oct 2002Dismissed

S.P. Gupta Vs State and Others

Allahabad High Court · (2003) 1 AWC 121 : (2003) 1 BC 371 : (2003) 94 RD 252

Contract Act, 1872 — Section 133, 138State Financial Corporations Act, 1951 — Section 29

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High Courts31 Oct 2002Dismissed

Gayatri Prasad Tiwari Vs State of U.P. and Others

Allahabad High Court · (2002) 5 AWC 4280

Constitution of India, 1950 — Article 14, 16Uttar Pradesh Fundamental (Amendment) Rules, 2002 — Rule 56

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High Courts31 Oct 2002Dismissed

Arjun Prasad Pathak and Others Vs State of U.P. and Others

Allahabad High Court · (2003) 2 AWC 1342

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High Courts31 Oct 2002Dismissed

Sri Kant Vs State

Allahabad High Court · (2003) CriLJ 3150

Penal Code, 1860 (IPC) — Section 302

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High Courts31 Oct 2002Dismissed

Sone Lal Sankhwar Vs Chairman-cum-Managing Director, U.P. Power Corporation Ltd. and Another

Allahabad High Court · (2002) 5 AWC 4276 : (2003) 1 UPLBEC 95

Constitution of India, 1950 — Article 14, 226Uttar Pradesh Electricity Board (Employees Retirement) Regulations, 1975 — Regulation 2, 2A

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