High Courts14 Nov 2002
Majeed Vs State
Allahabad High Court · (2003) 2 ACR 1794
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 15 of 98
High Courts13 Nov 2002Allowed
Jamuna Marketing (P) Ltd. Vs Bharat Sanchar Nigam Ltd. and Others
Allahabad High Court · (2002) 5 AWC 4379
High Courts13 Nov 2002
United India Insurance Co. Ltd. Vs Lallu Kashyap
Allahabad High Court · (2003) 2 ACC 546
Workmens Compensation Act, 1923 — Section 2(n), 30
High Courts13 Nov 2002Dismissed
Jamiluddin Vs Secretary, Board of High School and Intermediate and Others
Allahabad High Court · (2003) 3 AWC 2191 : (2003) 1 UPLBEC 691
Constitution of India, 1950 — Article 226
High Courts13 Nov 2002Dismissed
Chhotkan Vs State of U.P.
Allahabad High Court · (2002) 11 AHC CK 0090
Penal Code, 1860 (IPC) — Section 302
High Courts13 Nov 2002Allowed
Bhullan and Ors. Vs Collector,Muzaffarnagar & Ors.`
Allahabad High Court · (2002) 11 AHC CK 0073
Constitution of India, 1950 — Article 226
High Courts13 Nov 2002
West U.P. Sugar Mills Association and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 194
High Courts13 Nov 2002Dismissed
Shobh Nath Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 511
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 33A, 33A(1C), 33B
High Courts13 Nov 2002
United India Insurance Co. Ltd. Vs Laloo Kashyap and Another
Allahabad High Court · (2004) ACJ 1380 : (2003) 1 AWC 632
Workmens Compensation Act, 1923 — Section 2, 30
High Courts13 Nov 2002Allowed
Raghvendra Singh Rathore Vs Managing Director, Punjab National Bank and Others
Allahabad High Court · (2003) 2 AWC 1064
High Courts13 Nov 2002Dismissed
Rajaram (D.) through L.Rs. Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2003) 3 AWC 2188
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48, 9
High Courts13 Nov 2002Dismissed
U.P. State Road Transport Corporation Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2003) 1 AWC 372
Constitution of India, 1950 — Article 226
High Courts13 Nov 2002Dismissed
Laloo Kashyap Vs J.K. Chemicals and Fertilizers Factory and Another
Allahabad High Court · (2003) 1 AnWR 517 : (2003) 96 FLR 436 : (2003) 2 LLJ 66
Workmens Compensation Act, 1923 — Section 2(1)
High Courts12 Nov 2002Dismissed
Dr. Geeta Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 412
High Courts12 Nov 2002Dismissed
Jamal Vs Iqbal and Others
Allahabad High Court · (2003) 2 AWC 961
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts12 Nov 2002Dismissed
Sankatha Prasad Singh Vs Regional Administrative Committee of U.P. Co-operative Primary Agriculture Credit Centralised Services and Others
Allahabad High Court · (2003) 2 AWC 1049 : (2003) 1 UPLBEC 16
High Courts12 Nov 2002Allowed
Union of India (UOI) and Others Vs Roshan Lal Madhok and Another
Allahabad High Court · (2003) 2 AWC 1040
High Courts12 Nov 2002Dismissed
National Insurance Co. Ltd. Vs Smt. Maina Devi and Others
Allahabad High Court · (2003) 2 ACC 406 : (2003) 1 ACC 1 : (2004) ACJ 390 : (2003) 1 AWC 410
Motor Vehicles Act, 1988 — Section 149(4), 149(5), 174
High Courts12 Nov 2002Allowed
Committee of Management, Adarsh Shri Gauri Shankar Sanskrit Mahavidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 371
High Courts12 Nov 2002
Amar Singh and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 256
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 399, 402