High Courts15 Nov 2002Allowed
Mukund Lal Banarasi Lal Vs Commissioner of Sales Tax and Others
Allahabad High Court · (2004) 135 STC 524
Uttar Pradesh Sales Tax Act, 1948 — Section 12A(2), 3DUttar Pradesh Sales Tax Rules, 1948 — Rule 12B
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 14 of 98
High Courts15 Nov 2002Dismissed
Arun Kumar Kaushik and Others Vs Regional Manager, Meerut Region, U.P.S.R.T.C. and Others
Allahabad High Court · (2003) 1 AWC 617
Constitution of India, 1950 — Article 14, 16
High Courts15 Nov 2002Dismissed
Ram Gopal Singh and Ors. Vs Joint Secretary Co-operative and State of U.P.Appellate Authority,Lucknow & Anr.
Allahabad High Court · (2002) 11 AHC CK 0070
Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Act, 1965 — Section 128, 98(i)(N)Uttar Pradesh Industrial Disputes Act, 1947 — Section 6(N)
High Courts15 Nov 2002Dismissed
U.P. State Spg. Co. Ltd. Vs R.S. Pandey and Another
Allahabad High Court · (2003) 1 AWC 322 : (2003) 2 LLJ 699
Constitution of India, 1950 — Article 226
High Courts15 Nov 2002Allowed
Nand Kishore Vs State Election Commission and Others
Allahabad High Court · (2003) 1 AWC 394 : (2003) 1 UPLBEC 158
Uttar Pradesh Municipalities Act, 1916 — Section 25(2)
High Courts15 Nov 2002Dismissed
Chhotkan Prasad and Others Vs Chief Secretary, Panchayati Raj and Others
Allahabad High Court · (2003) 1 AWC 353
Constitution of India, 1950 — Article 166
High Courts15 Nov 2002Dismissed
Sanjay Kumar Singh Vs Central Administrative Tribunal and Others
Allahabad High Court · (2003) 1 AWC 406 : (2003) 1 UPLBEC 144
High Courts15 Nov 2002Dismissed
State of U.P. and Another Vs Rakesh Kumar
Allahabad High Court · (2003) 1 AWC 327
High Courts15 Nov 2002
Dr. Rajesh Narain Hajela Vs Presiding Officer, Debts Recovery Tribunal and Others
Allahabad High Court · (2003) 1 AWC 420 : (2003) 1 UPLBEC 79
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18, 19
High Courts15 Nov 2002Dismissed
Ram Ashish Chaudhary and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 613
Contract Act, 1872 — Section 11
High Courts15 Nov 2002
Sheo Nath and Others Vs State of U.P.
Allahabad High Court · (2003) CriLJ 1318
Penal Code, 1860 (IPC) — Section 324
High Courts14 Nov 2002Dismissed
Rakesh Kumar Mishra Vs Chairman, U.P. State Yarn Co. Ltd. and Another
Allahabad High Court · (2003) 1 AWC 451
High Courts14 Nov 2002Allowed
Raj Nath Singh Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 403 : (2003) 96 FLR 3
High Courts14 Nov 2002Dismissed
Ram Chandra Misra Vs State of U.P. and Another
Allahabad High Court · (2003) 1 AWC 333 : (2003) 94 RD 344
Uttar Pradesh Fundamental Rules — Rule 56Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 2(12), 39Uttar Pradesh Zila Parishad (Central Transferable Cadre of Apar Mukhya Adhikari) Rules, 1993 — Rule 2(10)
High Courts14 Nov 2002Disposed Of
Akhilesh Sharma and Ors. Vs XI Additional District Judge & Ors.
Allahabad High Court · (2002) 11 AHC CK 0085
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts14 Nov 2002Dismissed
Ram Kishan and Ors. Vs Chandaro
Allahabad High Court · (2002) 11 AHC CK 0084
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Nov 2002Dismissed
Rose Lock Factory and Anr. Vs District Judge,Aligarh & Anr.
Allahabad High Court · (2002) 11 AHC CK 0071
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 6, 83, 85
High Courts14 Nov 2002Dismissed
Lalta Prasad Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 397
Constitution of India, 1950 — Article 226
High Courts14 Nov 2002Dismissed
Shiv Upendra Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 331
High Courts14 Nov 2002Dismissed
United India Insurance Co. Ltd. Vs Rehana Parveen and Others
Allahabad High Court · (2003) 3 ACC 245 : (2003) 1 ACC 543 : (2003) ACJ 1910 : (2003) 1 AWC 437
Motor Vehicles Act, 1988 — Section 166, 168, 174