Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 31Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229B, 331(1)

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High Courts30 Oct 2002Disposed Of

Ram Sundar Saroj Vs State of U.P.and Others

Allahabad High Court · (2002) 10 AHC CK 0133

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High Courts30 Oct 2002Dismissed

Iqbal Hussain Vs District Magistrate,Budaun & Ors.

Allahabad High Court · (2002) 10 AHC CK 0126

National Security Act, 1980 — Section 3

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High Courts30 Oct 2002Partly Allowed

S.N.Srivastava Vs IIIrd Additional District Judge,Varanasi & Ors.

Allahabad High Court · (2002) 10 AHC CK 0121

Specific Relief Act, 1963 — Section 31Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331(1)

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High Courts30 Oct 2002

Vinesh Kumar Vs Saghir Ahmad

Allahabad High Court · (2003) 1 AWC 736

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(2), 21(1)

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High Courts30 Oct 2002

Kamlesh (in Jail) Vs State of U.P.

Allahabad High Court · (2003) 1 ACR 572

Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 300, 302, 304, 34

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High Courts29 Oct 2002Dismissed

Baburam Vs State of U.P. and Others

Allahabad High Court · (2002) 3 ACR 3040

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High Courts29 Oct 2002Dismissed

Ashok Kumar Dublish Vs Ajeet Kumar Dublish and Another

Allahabad High Court · (2003) 2 AWC 1146

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts29 Oct 2002Allowed

Saleem Vs Union of India & Ors.

Allahabad High Court · (2002) 10 AHC CK 0130

National Security Act, 1980 — Section 3(2)

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High Courts29 Oct 2002Dismissed

Sardar Kartar Singh Vs Additional District Judge/Special Judge,Anti-Corruption,Dehradun & Ors.

Allahabad High Court · (2002) 10 AHC CK 0129

Allahabad High Court Rules, 1952 — Chapter 9 Rule 12Constitution of India, 1950 — Article 226

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High Courts29 Oct 2002Disposed Of

Mohd. Yusuf alias Mundey Vs Union of India & Ors.

Allahabad High Court · (2002) 10 AHC CK 0124

National Security Act, 1980 — Section 3(2)

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High Courts29 Oct 2002

Subedar and Another Vs State of U.P.

Allahabad High Court · (2003) CriLJ 1090

Penal Code, 1860 (IPC) — Section 109, 324

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High Courts29 Oct 2002

Smt. Kaneez Hasrat-ul-Nisa Vs Chief Engineer, U.P. Power Corporation Ltd. and Others

Allahabad High Court · (2003) 1 AWC 201

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High Courts29 Oct 2002Allowed

Shakuntala Saxena Vs Director of Higher Education, U.P. and Others

Allahabad High Court · (2002) 5 AWC 4115

Constitution of India, 1950 — Article 226

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High Courts28 Oct 2002Dismissed

Reserve Bank of India Vs Iqbal Ahmad and Another

Allahabad High Court · (2003) 2 AWC 904 : (2003) 95 RD 398 : (2003) 1 UPLBEC 628

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 41 Rule 33, 100

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High Courts28 Oct 2002Dismissed

Committee of Management,Chhetriya Sahkari Samiti Ltd.,Kurra and Ors. Vs State of U.P.& Ors.

Allahabad High Court · (2002) 10 AHC CK 0122

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High Courts28 Oct 2002Dismissed

Ram Saran and Anr. Vs Ram Kishore & Ors.

Allahabad High Court · (2002) 10 AHC CK 0119

Civil Procedure Code, 1908 (CPC) — Section 100

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