High Courts28 Jan 1997Dismissed
Indra Bahadur Vs State of U.P. and Another
Allahabad High Court · (1997) 2 LLJ 334
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 88 of 93
High Courts28 Jan 1997Disposed Of
Kayam Singh Vs State of U.P.
Allahabad High Court · (1997) 01 AHC CK 0075
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts28 Jan 1997Disposed Of
State of U.P. Vs Presiding Officer Labour Court Meerut & Anr.
Allahabad High Court · (1997) 01 AHC CK 0064
Constitution of India, 1950 — Article 226
High Courts28 Jan 1997Allowed
Surendra Kishore Kela Vs Union Bank of India
Allahabad High Court · (1997) 89 CompCas 668
Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 4(2)
High Courts28 Jan 1997Dismissed
State of U.P. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (1997) 01 AHC CK 0026
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts27 Jan 1997Allowed
Jagvir Singh Talan Vs State of U.P. and Others
Allahabad High Court · (1997) 01 AHC CK 0133
Constitution of India, 1950 — Article 226
High Courts27 Jan 1997Dismissed
Surendra Pal & Another Vs Prescribed Authority/Munsif East, Hardoi & Others
Allahabad High Court · (1997) 01 AHC CK 0076
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts27 Jan 1997Dismissed
Oriental Bank of Commerce Vs Union of India (UOI) and Others
Allahabad High Court · (1998) 2 LLJ 112 : (1997) 1 UPLBEC 269
Industrial Disputes Act, 1947 — Section 25H
High Courts27 Jan 1997Dismissed
Umendra Pratap Singh Vs U.P. Co-operative Bank Ltd.
Allahabad High Court · (1997) 2 AWC 934 : (1997) 2 LLJ 319
High Courts27 Jan 1997
Dr. A.K. Singh Vs State of U.P. and Others
Allahabad High Court · (1997) 01 AHC CK 0023
Constitution of India, 1950 — Article 226
High Courts27 Jan 1997Dismissed
Mahipal Singh Vs State of U.P. and Another
Allahabad High Court · (1997) 01 AHC CK 0014
Uttar Pradesh Road Side Land Control Act, 1945 — Section 13(2), 2
High Courts27 Jan 1997Dismissed
Vijay Kumar Mahendra Vs Registrar, Hon''ble High Court of Judicature and Others
Allahabad High Court · (1997) AWC 1610 : (1998) 1 UPLBEC 711
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 2, 40, 40(1), 40(2), 45Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 14, 229, 309
High Courts24 Jan 1997Allowed
WAHEED and COMPANY Vs INCOME TAX OFFICER.
Allahabad High Court · (1997) 139 CTR 197
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 143, 148, 154, 164
High Courts24 Jan 1997Allowed
Kripa Shanker and Others Vs state
Allahabad High Court · (1999) 1 ACR 238
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts24 Jan 1997Dismissed
Dayanand Misra Vs State of U.P,through Secretary,Ministry of Home,Lucknow & Ors.
Allahabad High Court · (1997) 01 AHC CK 0086
High Courts24 Jan 1997Allowed
United India Insurance Co. Ltd. Vs Ram Rati and Others
Allahabad High Court · (1997) ACJ 1124 : (1997) 2 AWC 1216
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21Motor Vehicles Act, 1939 — Section 92A
High Courts24 Jan 1997Allowed
Mohan Meakin Breweries Ltd. Vs State of U.P. and Others
Allahabad High Court · (1997) 01 AHC CK 0022
Constitution of India, 1950 — Article 226, 246Uttar Pradesh Excise Act, 1910 — Section 17(1), 17(2), 18(3), 23, 28Uttar Pradesh Excise Manual — Rule 912
High Courts24 Jan 1997Dismissed
Niaz Ahmad Vs VIIIth Addl. District Judge and Others
Allahabad High Court · (1997) 01 AHC CK 0007
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 108Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 20(3)
High Courts22 Jan 1997Dismissed
Ballabh Chaubey Vs Addl. District Magistrate (Finance) and Another
Allahabad High Court · (1997) 21 ACR 387
Constitution of India, 1950 — Article 19(1), 226, 32, 329Uttar Pradesh Control of Goondas Act, 1970 — Section 3(1)
High Courts22 Jan 1997Dismissed
Syed Afsar Husain and Ors. Vs Dy.Director of Education,XII Region Moradabad & Ors.
Allahabad High Court · (1997) 01 AHC CK 0091