High Courts22 Jan 1997
Girish Nidhi Sharma Vs Nirja Sharma
Allahabad High Court · (1997) 01 AHC CK 0066
Hindu Marriage Act, 1955 — Section 26
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 89 of 93
High Courts22 Jan 1997Allowed
Mani Lal Vs IIIrd Addl. District and Sessions Judge and Others
Allahabad High Court · (1997) 01 AHC CK 0039
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(2)
High Courts22 Jan 1997
Jaspal (In Jail) Vs State
Allahabad High Court · (1997) 21 ACR 337
Penal Code, 1860 (IPC) — Section 324
High Courts22 Jan 1997
Arun Kumar and Others Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 159
Penal Code, 1860 (IPC) — Section 304B
High Courts21 Jan 1997Allowed
Kunwar Vikram Singh Vs Prabhari Adhikari, Town Area Committee (Sub-Divisional Magistrate) and Others
Allahabad High Court · (1997) 01 AHC CK 0120
Constitution of India, 1950 — Article 14, 226United Provinces Land Revenue Act, 1901 — Section 63DUnited Provinces Tenancy Act, 1939 — Section 3
High Courts21 Jan 1997Dismissed
Committee of Management, Sri. Shankarashram Maha Vidyapith Inter College and Another Vs District Inspector of Schools and Another
Allahabad High Court · (1997) 01 AHC CK 0117
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(5), 16G(6)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 39(1)
High Courts21 Jan 1997Disposed Of
B.G. Nair Vs Managing Director, U.P. Co-operative Spinning Mills Federation Ltd. and Another
Allahabad High Court · (1997) 1 UPLBEC 261
Constitution of India, 1950 — Article 226
High Courts21 Jan 1997Allowed
Saroj Lata Agrawal Vs Trisula Jain alias Beena Devi & Ors.
Allahabad High Court · (1997) 01 AHC CK 0097
Motor Vehicles Act, 1939 — Section 110CC, 110DMotor Vehicles Act, 1988 — Section 163A
High Courts21 Jan 1997Dismissed
Union of India Vs Sumitra Devi
Allahabad High Court · (1997) 01 AHC CK 0080
High Courts21 Jan 1997
Puran Lal Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 709
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts21 Jan 1997Dismissed
Billhour Cold Storage and Another Vs Central Bank of India and Others
Allahabad High Court · (1997) 89 CompCas 590
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts21 Jan 1997
Prema Devi alias Prema Chowdhrain Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 365
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 366, 368, 372, 373Probation of Offenders Act, 1958 — Section 18
High Courts20 Jan 1997Dismissed
Shyam Glass Works Vs Income Tax Settlement Commission
Allahabad High Court · (1997) 228 ITR 672
Income Tax Act, 1961 — Section 245C(1), 245D
High Courts20 Jan 1997Allowed
Satyadeo Tewari Vs Smt. Chandrawati Devi Loyalka and Others
Allahabad High Court · (1997) 2 CivCC 192 : (1997) 4 RCR(Civil) 324
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10, 146
High Courts20 Jan 1997Allowed
Satyadeo Tiwari Vs Smt. Chandrawati Devi Loylka and Others
Allahabad High Court · (1997) 01 AHC CK 0047
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10, 146
High Courts20 Jan 1997
Hari Ram Vs State
Allahabad High Court · (1997) 21 ACR 145
Penal Code, 1860 (IPC) — Section 392, 398
High Courts20 Jan 1997Dismissed
Shrikant Vs State of U.P. and Others
Allahabad High Court · (1998) RD 520
Evidence Act, 1872 — Section 1Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 38
High Courts17 Jan 1997Allowed
Mohd. Yasin Vs State of U.P.
Allahabad High Court · (1997) 2 AWC 791 : (1997) CriLJ 3188 : (1997) 4 RCR(Criminal) 8
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 420, 467, 489B, 489C
High Courts17 Jan 1997Partly Allowed
Obra Thermal Power Station, U.P. State Electricity Board Vs Workman Compensation Commissioner and Labour Commissioner and Others
Allahabad High Court · (1998) ACJ 78 : (1997) 2 LLJ 292 : (1997) 2 UPLBEC 914
Workmens Compensation Act, 1923 — Section 10(1), 10B, 4(1), 4A
High Courts17 Jan 1997Disposed Of
Asharfi and Ors. Vs Mukat Lal & Ors.
Allahabad High Court · (1997) 01 AHC CK 0096
Civil Procedure Code, 1908 (CPC) — Section 100