COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 87 of 93

High Courts31 Jan 1997Allowed

Mohd. Ahmad Vs U.P. State Electricity Board and Others

Allahabad High Court · (1997) 01 AHC CK 0106

Constitution of India, 1950 — Article 14, 15, 15(1), 16, 16(1)Electricity (Supply) Act, 1948 — Section 79Uttar Pradesh State Electricity Board Subordinate Electrical and Mechanical Engineering Service Regulations, 1972 — Regulation 16, 17, 17(1), 17(3), 18

High Courts31 Jan 1997Allowed

Ghaziabad Development Authority Vs M/s. Unique Construction, Lucknow

Allahabad High Court · AIR 1997 All 341 : (1997) 2 AWC 1256

Arbitration Act, 1940 — Section 2, 20, 20(4)

High Courts31 Jan 1997Dismissed

Pravesh Soti Vs Meerut University Meerut & Anrs.

Allahabad High Court · (1997) 01 AHC CK 0092

High Courts31 Jan 1997Disposed Of

Usha Devi Vs Ved Prakaah

Allahabad High Court · (1997) 01 AHC CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts31 Jan 1997Dismissed

H.R.Khan Vs U.P.Pradhan Prabandhank,UPSRTC & Ors.

Allahabad High Court · (1997) 01 AHC CK 0068

Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 20, 38

High Courts31 Jan 1997Dismissed

Dr. P.P. Rastogi and Others Vs Meerut University and Another

Allahabad High Court · (1997) 1 UPLBEC 415

High Courts31 Jan 1997

Onkar Singh Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 302

Criminal Procedure Code, 1973 (CrPC) — Section 313Opium Act, 1878 — Section 9

High Courts31 Jan 1997Allowed

Shivji Maharaj Virajman Marwari Panchayati Mandir and Another Vs State of U.P. and Others

Allahabad High Court · (1997) 01 AHC CK 0021

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A

High Courts30 Jan 1997Allowed

State of U.P. Vs Rajman Rai

Allahabad High Court · (1997) 01 AHC CK 0094

High Courts30 Jan 1997

Commissioner of Income Tax Vs Hindustan Computers Ltd.

Allahabad High Court · (1999) 152 CTR 127 : (1998) 233 ITR 366

Income Tax Act, 1961 — Section 256(2)

High Courts30 Jan 1997Dismissed

Gupta M.C. Vs Labour Court and Another

Allahabad High Court · (1998) 1 LLJ 1016

High Courts30 Jan 1997

Shyam Singh and Others Vs State

Allahabad High Court · (1997) 21 ACR 344

High Courts30 Jan 1997

Ram Raj Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 343

Penal Code, 1860 (IPC) — Section 323, 325, 427

High Courts30 Jan 1997Dismissed

M.C. Gupta Vs Labour Court and Another

Allahabad High Court · (1998) 1 LLJ 1016

High Courts29 Jan 1997

U.P. State Electricity Board Vs Presiding Officer, Labour Court and Others

Allahabad High Court · (1997) 01 AHC CK 0129

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(1), 6H(2)

High Courts29 Jan 1997Allowed

Industrial Cables (India) Ltd. Vs State of U.P. and Another

Allahabad High Court · (1998) 111 STC 35

Uttar Pradesh Trade Tax Act, 1948 — Section 21, 4B

High Courts29 Jan 1997

Deepak Ganguly Vs Union of India (UOI) and Others

Allahabad High Court · (1998) 2 UPLBEC 933

Constitution of India, 1950 — Article 12, 226, 36, 37, 38

High Courts29 Jan 1997Allowed

Committee of Management, Sri Kashi Raj Mahavidyalaya Inter College and Another Vs District Inspector of Schools

Allahabad High Court · (1997) 01 AHC CK 0038

Allahabad High Court Rules, 1952 — Rule 1, 10, 2, 2(8), 5Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226

High Courts28 Jan 1997Dismissed

Iftikhar Ahmad Siddiqui Vs U.P. State Public Services Tribunal and Others

Allahabad High Court · (1997) 01 AHC CK 0124

Constitution of India, 1950 — Article 14Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49A

High Courts28 Jan 1997Dismissed

Baghel Construction Vs Union of India (UOI) and Others

Allahabad High Court · (1999) 154 CTR 74 : (1998) 234 ITR 690

Income Tax Act, 1961 — Section 143(3), 40, 44AD, 44AD(1), 44AD(2)