High Courts06 Feb 1997
Lalendra Nath Sahgal Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 310
Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 85 of 93
High Courts06 Feb 1997
Jagga Rai and Others Vs State
Allahabad High Court · (1997) 21 ACR 324
Penal Code, 1860 (IPC) — Section 379
High Courts06 Feb 1997
Subhau Bhar and Others Vs Ram Prasad and Others
Allahabad High Court · (1997) 21 ACR 327
High Courts06 Feb 1997Dismissed
State of U.P. Vs Labour Court and Another
Allahabad High Court · (1997) 1 UPLBEC 358
High Courts06 Feb 1997
Bhoop Ram Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 325
Penal Code, 1860 (IPC) — Section 279, 426Railways Act, 1989 — Section 124
High Courts05 Feb 1997Dismissed
Badhey Shyam and Others Vs Uma Shanker and Others
Allahabad High Court · (1997) 02 AHC CK 0136
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts05 Feb 1997Dismissed
Smt. Saraswati Devi Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1997) RD 523
Constitution of India, 1950 — Article 14, 31BInterpretation Act, 1889 — Section 38(2)Transfer of Property Act, 1882 — Section 43
High Courts05 Feb 1997Allowed
Ata Hussain Vs District Inspector of Schools and Others
Allahabad High Court · (1997) 02 AHC CK 0118
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 100, 31, 35, 36, 37
High Courts05 Feb 1997
Virendra Prakash Shukla and Another Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 329
Penal Code, 1860 (IPC) — Section 353
High Courts05 Feb 1997
Ranjit Singh Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 304
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 172, 406
High Courts05 Feb 1997Allowed
Ram Sewak and Another Vs State of U.P. and Another
Allahabad High Court · (1997) ACJ 1155 : (1997) AWC 1394 : (1998) 1 LLJ 113
High Courts05 Feb 1997Dismissed
Radhey Shyam and Others Vs Uma Shanker and Others
Allahabad High Court · (1997) 02 AHC CK 0078
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts05 Feb 1997Allowed
Dukh Haran Singh Vs State of U.P.
Allahabad High Court · (1997) 02 AHC CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 446(2), 449
High Courts05 Feb 1997Allowed
Nihal Chand Vs Nagar Mahapalika,Kanpur
Allahabad High Court · (1997) 02 AHC CK 0073
Evidence Act, 1872 — Section 115
High Courts05 Feb 1997Allowed
R.H.Zaidi Vs D.I.O.S.,Allahabad & Ors.
Allahabad High Court · (1997) 02 AHC CK 0072
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 100, 35, 36, 37
High Courts05 Feb 1997
Radhey Shyam and Ors. Vs Uma Shanker & Ors.
Allahabad High Court · (1997) 02 AHC CK 0055
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts05 Feb 1997
Balak Ram Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 297
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts05 Feb 1997
Durga and Others Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 335
Penal Code, 1860 (IPC) — Section 323
High Courts05 Feb 1997
Mahendra Sharma Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 296
Penal Code, 1860 (IPC) — Section 279, 304, 338
High Courts04 Feb 1997
Rameshwar Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 336
Penal Code, 1860 (IPC) — Section 323, 324, 34