High Courts11 Feb 1997Dismissed
Brajesh Yadav Vs State of U.P.& Anr.
Allahabad High Court · (1997) 02 AHC CK 0064
Constitution of India, 1950 — Article 226Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 28(2)
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 84 of 93
High Courts11 Feb 1997
Lalla Singh and Ors. Vs Ajudhi & Ors.
Allahabad High Court · (1997) 02 AHC CK 0056
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 10, 11, 14, 15, 17Registration Act, 1908 — Section 59(2)
High Courts11 Feb 1997
Sabir and Another Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 408
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts09 Feb 1997Dismissed
Isimdar Ahmad Vs Foreign Exchange Regulation Appellate Board,through Its Chairman,Janpath New Delhi & Ore
Allahabad High Court · (1997) 02 AHC CK 0086
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 300Foreign Exchange Regulation Act, 1973 — Section 51, 52, 57, 61(2)(ii), 9(1)(d)
High Courts06 Feb 1997
Ziley Singh Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1997) 02 AHC CK 0137
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 68Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 9
High Courts06 Feb 1997
High Court of Judicature Vs Mr. Satyajeet Thakur, District Magistrate and Others
Allahabad High Court · (1997) 3 AWC 1991
Constitution of India, 1950 — Article 143, 215, 235
High Courts06 Feb 1997
Shyam Lal and Others Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 316
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts06 Feb 1997Disposed Of
Anant Ram Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 409
Penal Code, 1860 (IPC) — Section 411
High Courts06 Feb 1997Dismissed
Committee of Management, Mubarakpur Inter College and Another Vs Regional Deputy Director of Education (Secondary) and Others
Allahabad High Court · (1997) 2 AWC 1210 : (1997) 1 UPLBEC 412
Constitution of India, 1950 — Article 226
High Courts06 Feb 1997Disposed Of
High Court of Judicature Vs Satyajeet Thakur, District Magistrate and Others
Allahabad High Court · (1997) 3 AWC 1991
Arms Act, 1959 — Section 25, 27, 3Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 215, 227, 233, 235, 236
High Courts06 Feb 1997Dismissed
A.K.Chatterjee Vs A.D.J.(VII) Lucknow & Ors.
Allahabad High Court · (1997) 02 AHC CK 0097
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts06 Feb 1997Dismissed
State of U.P. Vs Inder Vir Singh & Anr.
Allahabad High Court · (1997) 02 AHC CK 0096
Arbitration Act, 1940 — Section 20, 30, 33, 39, 8
High Courts06 Feb 1997Allowed
Om Prakash Vs State of U.P.& Anr.
Allahabad High Court · (1997) 02 AHC CK 0095
Financial Hand Book Rules — Article 361, 465, 465ARegularisation Rules, 1979 — Rule 4(1), 4(4), 8
High Courts06 Feb 1997Disposed Of
Ram Samhar Vs Distt.Inspector of Schools,Sultanpur & Anr.
Allahabad High Court · (1997) 02 AHC CK 0069
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts06 Feb 1997Disposed Of
U.P.Ministerial Collectorate Karmachari Sangh,through its Provincial General Secretary,Collectorate,Varanasi,Santosh Kumar Srivastava Vs State of U.P.,Lucknow,through Chief Secretary to Govt.,U.P.& Ors.
Allahabad High Court · (1997) 02 AHC CK 0068
High Courts06 Feb 1997Dismissed
Kailash Nath Gupta (deceased by L.R.) Vs District Judge, Ballia and others
Allahabad High Court · AIR 1997 All 309 : (1997) 2 AWC 787 : (1997) 2 CivCC 381 : (1998) RD 590
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16
High Courts06 Feb 1997Dismissed
Sri Chaharwati Intermediate College Akola Shiksha Samiti,Agra Vs State of U.P.& Ors.
Allahabad High Court · (1997) 02 AHC CK 0065
Constitution of India, 1950 — Article 226
High Courts06 Feb 1997Dismissed
Lalli Vs State of U.P.& Ors.
Allahabad High Court · (1997) 02 AHC CK 0058
High Courts06 Feb 1997Allowed
Ram Chandra Pandey Vs District Administrative Committee U.P. Primary Agricultural Co-operative Credit Societies Centralised Service, Bahraich and others
Allahabad High Court · (1998) 1 AWC 125 : (1997) 3 UPLBEC 1747
High Courts06 Feb 1997Dismissed
Municipal Board Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (1997) 02 AHC CK 0036
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 1(4)