High Courts17 Feb 1997
Saudan Singh and Another Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 329
Penal Code, 1860 (IPC) — Section 323, 325, 34, 506
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 83 of 93
High Courts17 Feb 1997Allowed
Smt. Raj Kumari Vs Superintendent, Women Protection House and Others
Allahabad High Court · (1997) 2 AWC 720 : (1998) CriLJ 654
Criminal Procedure Code, 1973 (CrPC) — Section 171, 97, 98Penal Code, 1860 (IPC) — Section 363, 366
High Courts17 Feb 1997Dismissed
Vinod Kumar Vs State of U.P.and Others
Allahabad High Court · (1997) 02 AHC CK 0092
Land Acquisition Act, 1894 — Section 11, 17, 4, 6, 9
High Courts17 Feb 1997Dismissed
Kailash Chand Gupta Vs State Commission Consumer Forum, U.P., Lucknow and others
Allahabad High Court · AIR 1997 All 312 : (1997) 2 AWC 610
Consumer Protection Act, 1986 — Section 10, 10(1)
High Courts17 Feb 1997Dismissed
U.P. State Electricity Board and Another Vs District Magistrate and Others
Allahabad High Court · (1998) ACJ 721 : AIR 1998 All 1 : (1997) 2 UPLBEC 1344
Environment (Protection) Act, 1986 — Section 2Publci Liability Insurance Act, 1991 — Section 2, 3(2), 5, 7
High Courts17 Feb 1997
Pramod Kumar Pandey Vs Assistant Regional Transport Officer (A) and Others
Allahabad High Court · (1997) 02 AHC CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 457Motor Vehicles Act, 1988 — Section 207(1), 207(2)
High Courts17 Feb 1997Dismissed
State Bank of India Karmchari Sangh and Others Vs A.G.M. Region I, State Bank of India and Others
Allahabad High Court · (1997) 02 AHC CK 0008
Constitution of India, 1950 — Article 226
High Courts14 Feb 1997Allowed
Jagdish Prasad Singh and Another Vs State of U.P. and Others
Allahabad High Court · (1998) RD 550
Transfer of Property Act, 1882 — Section 123Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(1)
High Courts14 Feb 1997
Mangal Ram and Others Vs State of U.P.
Allahabad High Court · (1997) 02 AHC CK 0138
Land Acquisition Act, 1894 — Section 17, 23(1), 28, 4, 6
High Courts14 Feb 1997Allowed
Committee of Management, Isabella Thoburn College Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1998 All 48 : (1997) 2 AWC 1272
Constitution of India, 1950 — Article 30(1)
High Courts13 Feb 1997Allowed
Abdul Hamid Vs Saeed Ahmad (Decd.) through LRs. and Others
Allahabad High Court · (1997) 02 AHC CK 0109
Easements Act, 1882 — Section 60Evidence Act, 1872 — Section 17Specific Relief Act, 1963 — Section 42
High Courts13 Feb 1997Partly Allowed
Chain Sukh Vs State of U.P.,through Collector,Moradabad & Ors.
Allahabad High Court · (1997) 02 AHC CK 0071
Constitution of India, 1950 — Article 226
High Courts13 Feb 1997Allowed
Noor Jahan Vs Nizam
Allahabad High Court · (1997) CriLJ 2284 : (1997) 2 DMC 314
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts13 Feb 1997
COMMISSIONER OF INCOME TAX Vs KAILASH NARAIN GUPTA.
Allahabad High Court · (1997) 142 CTR 468
High Courts13 Feb 1997
COMMISSIONER OF Income Tax Vs NOOR MOHD. and CO.
Allahabad High Court · (1998) 144 CTR 408
Income Tax Act, 1961 — Section 256, 263
High Courts13 Feb 1997
Brijesh Vs State of U.P. and Others
Allahabad High Court · (1997) 21 ACR 167 : (1997) 3 RCR(Criminal) 394
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts13 Feb 1997
Banshi Sahu Vs Smt. Atarwasi and Another
Allahabad High Court · (1997) 21 ACR 407
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts12 Feb 1997Allowed
Abdul Bari Vs Deputy Director of Consolidation,Allahabad & Ors.
Allahabad High Court · (1997) 02 AHC CK 0079
High Courts12 Feb 1997Dismissed
Aloke Chakrabarti Vs State of U.P.,through Secy.,Local Self Dept.,Lucknow & Ors
Allahabad High Court · (1997) 02 AHC CK 0060
Uttar Pradesh Town Areas Act, 1914 — Section 7A
High Courts11 Feb 1997Disposed Of
Jeet Mal Nishad Vs State of U.P.and Others
Allahabad High Court · (1997) 02 AHC CK 0080
Constitution of India, 1950 — Article 226Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 24, 77, 9, 9A