High Courts28 Nov 1997Allowed
Sripat and Another,etc Vs State of U.P.and Another,etc
Allahabad High Court · (1997) 11 AHC CK 0080
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 392, 411, 457
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 8 of 93
High Courts28 Nov 1997Dismissed
Rakesh Srivastava Nyayik Vs Senior Superintendent of Police, Varanasi and another
Allahabad High Court · (1998) 1 AWC 429
Civil Procedure Code, 1908 (CPC) — Section 147, 148, 149Constitution of India, 1950 — Article 14, 19, 21, 226Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts28 Nov 1997Allowed
Hindustan Cables Ltd., Naini, Allahabad Vs Presiding Officer, Labour Court, Allahabad and another
Allahabad High Court · (1998) 1 AWC 370 : (1998) 3 UPLBEC 1777
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Nov 1997
Vikas Jain Vs Banaras Hindu University, Varanasi and others
Allahabad High Court · (1998) 2 AWC 1424
Constitution of India, 1950 — Article 226
High Courts27 Nov 1997Allowed
Ali Bahadur and Others Vs State
Allahabad High Court · (1998) CriLJ 2871
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 394, 397, 412
High Courts27 Nov 1997Dismissed
Vishwanath Prasad Vs State of Uttar Pradesh
Allahabad High Court · (1998) CriLJ 2354
Criminal Procedure Code, 1973 (CrPC) — Section 360, 386, 389, 390, 391Prevention of Food Adulteration Act, 1954 — Section 2, 20AA, 9
High Courts27 Nov 1997Partly Allowed
Narain and Another Vs State of U.P.
Allahabad High Court · (1997) 11 AHC CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 323, 324(1), 34
High Courts27 Nov 1997Dismissed
Chhitar Mal Vs State of U.P.and Others
Allahabad High Court · (1997) 11 AHC CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 401
High Courts27 Nov 1997Disposed Of
Bharat Vs State of U.P.
Allahabad High Court · (1997) 11 AHC CK 0063
High Courts27 Nov 1997Dismissed
Brijendra Pratap Singh Vs State of U.P.through its Principal Secy.(Industrial Development) Secretariat,Lucknow & Ors.
Allahabad High Court · (1997) 11 AHC CK 0049
Uttar Pradesh Pravidhik Shiksha Adhiniyam, 1962 — Section 25F
High Courts27 Nov 1997
Radha Krishna Sharma Vs State of U.P. and others
Allahabad High Court · AIR 1998 All 159 : (1998) 1 AWC 723
Constitution of India, 1950 — Article 226, 343, 348, 348(3)Motor Vehicles Act, 1939 — Section 68CMotor Vehicles Act, 1988 — Section 100, 100(3), 100(4), 102, 102(1)
High Courts27 Nov 1997
State of U.P. and another Vs Chandra Prakash Shahi and another
Allahabad High Court · (1998) 2 AWC 1416 : (1998) 3 UPLBEC 2156
Constitution of India, 1950 — Article 226, 311, 311(2)Police Act, 1861 — Section 7
High Courts27 Nov 1997Allowed
Virendra Kumar Shroti Vs Smt. Upasana Dixit and Another
Allahabad High Court · (1998) 1 DMC 423
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Nov 1997Allowed
Muir Mills (A Unit of NTC) Vs Appellate Authority (Payment of Wages Act) and Others
Allahabad High Court · (1998) 79 FLR 195 : (2000) 3 LLJ 614
Payment of Wages Act, 1936 — Section 14, 15, 15(2), 3
High Courts26 Nov 1997Dismissed
Commissioner of Income Tax Vs Associate Metals Company (P.) Ltd.
Allahabad High Court · (1998) 149 CTR 246 : (1999) 235 ITR 745
Income Tax Act, 1961 — Section 33
High Courts26 Nov 1997Dismissed
Tale Singh Yadav Vs State of Uttar Pradesh and Others
Allahabad High Court · (1998) CriLJ 2842 : (1998) 3 RCR(Criminal) 322
Arms Act, 1959 — Section 17, 17(3), 17(5), 18Constitution of India, 1950 — Article 21
High Courts26 Nov 1997Dismissed
Rameshwar Yadav Vs State
Allahabad High Court · (1998) CriLJ 3859
Criminal Procedure Code, 1973 (CrPC) — Section 433Prevention of Food Adulteration Act, 1954 — Section 17, 7
High Courts26 Nov 1997Partly Allowed
Mahendra Nath Tandon Vs Vlth Additional District Judge Kdnpur & Ors.
Allahabad High Court · (1997) 11 AHC CK 0072
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 30
High Courts26 Nov 1997Partly Allowed
Mool Chand Vs Kedar and Others
Allahabad High Court · (1997) 11 AHC CK 0064
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts26 Nov 1997Dismissed
Lakhpati Vs Ram Lakhan and Others
Allahabad High Court · (1997) 11 AHC CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 195(l)(b)(ii)Penal Code, 1860 (IPC) — Section 463, 467, 471, 475, 476