COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 7 of 93

High Courts03 Dec 1997

Yogendra Kumar Singh and others Vs State of U. P. and others

Allahabad High Court · (1998) 2 AWC 967

Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16E, 16F, 16F(2)Uttar Pradesh Secondary Education Services Commission and Selection Boards Ordinance, 1981 — Section 1, 1(2), 16, 3

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High Courts03 Dec 1997

Ram Rati Vs Dy. Director of Consolidation, Banda and others

Allahabad High Court · (1998) 2 AWC 973

Limitation Act, 1908 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3), 52, 53B

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High Courts03 Dec 1997

Commissioner of Income Tax Vs Kohinoor Jewellers

Allahabad High Court · (1998) 148 CTR 97 : (1998) 233 ITR 624 : (1998) 100 TAXMAN 369

Income Tax Act, 1961 — Section 187, 188

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High Courts03 Dec 1997

COMMISSIONER OF INCOME TAX Vs SMT. SUMAN AGARWAL

Allahabad High Court · (1998) 149 CTR 394 : (1998) 100 TAXMAN 380

Income Tax Act, 1961 — Section 139, 148, 256, 271

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High Courts03 Dec 1997Dismissed

Ashok Kumar Chawla Vs Central Board of Secondary Education and Others

Allahabad High Court · (1998) 1 UPLBEC 370

Constitution of India, 1950 — Article 226

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High Courts03 Dec 1997

Jai Prakash Yadav Vs District Inspector of Schools, Ghazipur and another

Allahabad High Court · (1998) 2 AWC 965

Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 101, 102, 103, 104, 105

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High Courts02 Dec 1997Dismissed

LML Ltd. Vs Addl. Commr. (Adj.) I/C Divn.-II, C. Ex. and Others

Allahabad High Court · (1998) 75 ECR 519

Constitution of India, 1950 — Article 226

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High Courts02 Dec 1997Disposed Of

Iqbal Ahmad Vs State of U.P. and others

Allahabad High Court · AIR 1998 All 165 : (1998) 1 AWC 288 : (1998) 3 RCR(Civil) 164 : (1998) 1 UPLBEC 83

Constitution of India, 1950 — Article 136, 226, 311, 324Uttar Pradesh Town Areas Act, 1914 — Section 6K, 7A, 7A(1)

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High Courts02 Dec 1997Allowed

Mangoo Tyagi Vs Adhikshak,Janpad Karagar,Moradabad and Others

Allahabad High Court · (1997) 12 AHC CK 0078

National Security Act, 1980 — Section 3(2), 5APenal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts02 Dec 1997Allowed

Ram Nihore Vs State of U.P.and Others

Allahabad High Court · (1997) 12 AHC CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 203, 227, 245, 255, 257

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High Courts02 Dec 1997Allowed

Abdul Bari Vs Deputy Director of Consolidation,Allahabad and Others

Allahabad High Court · (1997) 12 AHC CK 0068

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High Courts02 Dec 1997Partly Allowed

Barati Vs State of U.P.

Allahabad High Court · (1997) 12 AHC CK 0054

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High Courts02 Dec 1997Dismissed

N.T.C. Mills Staff Association Vs National Textile Corporation (U.P.) Ltd. and Others

Allahabad High Court · (1997) AWC 630 Supp

Constitution of India, 1950 — Article 14National Textile Corporation (U.P.) Limited T.A. Rules, 1975 — Rule 10

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High Courts01 Dec 1997Disposed Of

Ashok Kumar Singh Vs State of U.P. and others

Allahabad High Court · (1998) 2 AWC 960

Constitution of India, 1950 — Article 16

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High Courts01 Dec 1997Allowed

Devta Shanker Mishra Vs VIth Additional Session Judge, Varanasi and others

Allahabad High Court · (1998) 1 AWC 765 : (1998) CriLJ 4687

Criminal Procedure Code, 1973 (CrPC) — Section 154, 200, 202, 203Penal Code, 1860 (IPC) — Section 182, 307, 333, 504

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High Courts01 Dec 1997Dismissed

Jal Ram (dead) and Anr. Vs Awas Ayukta U.P.Avas Evam Vikash Parishad,Lucknow & Ors.

Allahabad High Court · (1997) 12 AHC CK 0087

Constitution of India, 1950 — Article 226

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High Courts01 Dec 1997

Pankaj Kumar Tripathi Vs State of U.P.

Allahabad High Court · (1998) 2 ACR 1063

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 120B, 302

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High Courts01 Dec 1997Dismissed

J.V.G. Finance Ltd. Vs Regional Provident Fund Commissioner and Others

Allahabad High Court · (1998) 3 UPLBEC 1965

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7(1), 7A(1), 7A(4), 8(3), 8F(2)

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High Courts29 Nov 1997Dismissed

Sushil Lal Srivastava Vs Superintending Engineer, P.W.D. and Another

Allahabad High Court · (1998) 1 UPLBEC 480

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High Courts28 Nov 1997Allowed

Rakesh Kumar Singh Vs State of U.P.& Anr.

Allahabad High Court · (1997) 11 AHC CK 0085

Uttar Pradesh Control of Goondas Act, 1970 — Section 3(1)

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