High Courts08 Dec 1997Allowed
Hari Krishna Yadav Vs Deputy Director of Education, Ist Region and Others
Allahabad High Court · (1997) AWC 804 Supp
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 6 of 93
High Courts08 Dec 1997
Ismail (In Jail) and Others Vs State of U.P.
Allahabad High Court · (1998) 2 ACR 1024
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Dec 1997Dismissed
District Co-operative Federation, Ltd. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (1997) AWC 626 Supp
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6N, 6P, 6Q
High Courts05 Dec 1997Allowed
Prem Raj Gupta and Another Vs Rent Control and Eviction Officer and Others
Allahabad High Court · (1997) AWC 879 Supp
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(3)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8(2)
High Courts05 Dec 1997Dismissed
Mahabir Metal Co. Vs Assistant Commissioner of Income Tax
Allahabad High Court · (1999) 157 CTR 143 : (1999) 235 ITR 797 : (1998) 100 TAXMAN 540
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143(2), 154, 43BUttar Pradesh Trade Tax Act, 1948 — Section 8(2A)
High Courts05 Dec 1997Disposed Of
Dr. Khalid Bin Yusuf Khan Vs Aligarh Muslim University and another
Allahabad High Court · (1998) 1 AWC 722
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 39
High Courts05 Dec 1997Dismissed
Allahabad Bank, Banda Vs Central Government, Industrial Tribunal-Cum-Labour Court, Kanpur and others
Allahabad High Court · (1998) 2 AWC 975 : (1998) 79 FLR 113 : (1998) 2 LLJ 1048 : (1998) 2 UPLBEC 1257
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Industrial Disputes Act, 1947 — Section 10, 2, 25H, 2A
High Courts05 Dec 1997Disposed Of
Khalld Bin Yusuf Khan Vs Ailgarh Muslim University Aligarh & Anr.
Allahabad High Court · (1997) 12 AHC CK 0089
Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33, 39
High Courts05 Dec 1997Disposed Of
Umanath,Mahrajganj Vs D.I.O.S.Maharajganj & Ors.
Allahabad High Court · (1997) 12 AHC CK 0088
High Courts05 Dec 1997Dismissed
Mitra Prakashan Pvt. Ltd. Vs Union of India & Ors.
Allahabad High Court · (1997) 12 AHC CK 0085
Constitution of India, 1950 — Article 226
High Courts05 Dec 1997Dismissed
M.K.Ceramics Industries and Anr. Vs Zila Udyog Kendra through its Chairman,Dist.Bulandshahr and Ors.
Allahabad High Court · (1997) 12 AHC CK 0074
High Courts05 Dec 1997
Rakesh Kumar Mishra Vs State of U. P. and another
Allahabad High Court · (1998) 2 AWC 963
Apprentices Act, 1961 — Section 3, 4Constitution of India, 1950 — Article 141, 320
High Courts04 Dec 1997Allowed
Mayank Rajput Vs State of U.P.
Allahabad High Court · (1998) CriLJ 2797 : (1998) 3 RCR(Criminal) 277
Constitution of India, 1950 — Article 39Evidence Act, 1872 — Section 35Juvenile Justice Act, 1986 — Section 24(1)
High Courts04 Dec 1997Dismissed
Bhagwan Singh Vs District Inspector of Schools, Mathura and others
Allahabad High Court · (1998) 1 AWC 742
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 3, 4
High Courts03 Dec 1997Allowed
COMMISSIONER OF INCOME TAX Vs RAFIQ AHMAD FEROJ ALI.
Allahabad High Court · (1998) 146 CTR 759
Income Tax Act, 1961 — Section 170, 18, 184, 187, 188
High Courts03 Dec 1997Disposed Of
Bhagwati Prasad Nigam Vs Director of Education (Secondary, U.P. Pension Anubhag) and Others
Allahabad High Court · (1998) 2 UPLBEC 1242
High Courts03 Dec 1997Dismissed
Ram Bahadur Vs District Inspector of Schools, Kanpur Dehat and others
Allahabad High Court · (1998) 2 AWC 970
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16G
High Courts03 Dec 1997Dismissed
Jainath @ Jalnu Vs State of U.P.
Allahabad High Court · (1997) 12 AHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 167, 209(a)(b), 439
High Courts03 Dec 1997Allowed
Ram Mural and Ors. Vs Dy.Director of Consolidation,Grtazipur & Ors.
Allahabad High Court · (1997) 12 AHC CK 0058
High Courts03 Dec 1997Dismissed
Rahimuddin Vs State
Allahabad High Court · (1997) 12 AHC CK 0057
Prevention of Food Adulteration Act, 1954 — Section 16, 7