COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 10 of 93

High Courts22 Nov 1997

Mittal Coal Enterprises Vs Assistant Commissioner of Income Tax and Others

Allahabad High Court · (1998) 232 ITR 747 : (1998) 99 TAXMAN 110

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 158BC, 226(3), 245D

High Courts21 Nov 1997Dismissed

Satish and Another Vs State of U.P.

Allahabad High Court · (1998) CriLJ 3352

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 392, 395, 397

High Courts21 Nov 1997Allowed

Rama Kant Singh Vs State of U.P.

Allahabad High Court · (1997) 11 AHC CK 0073

Penal Code, 1860 (IPC) — Section 409

High Courts21 Nov 1997Allowed

Bhanu Pratap Mishra Vs Secretary, Minor Irrigation and Rural Engineering Service, U.P. Government, Lucknow and others

Allahabad High Court · (1998) 1 AWC 143 : (1998) 79 FLR 176 : (1998) 2 UPLBEC 1054

High Courts21 Nov 1997Dismissed

State of U.P. Vs Shafiullah

Allahabad High Court · (1997) 11 AHC CK 0053

Evidence Act, 1872 — Section 3

High Courts21 Nov 1997

Management of U.P. Ceramics and Potteries Ltd. Vs State of U.P. and Others

Allahabad High Court · (1998) 1 UPLBEC 39

Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 4K, 6N

High Courts21 Nov 1997Allowed

Sudarshan Prasad Sharma Vs State of U.P. and Others

Allahabad High Court · (1997) AWC 698 Supp

Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Regulation 20Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18(1)

High Courts20 Nov 1997Disposed Of

Rosa Sugar Works and Others Vs CC and CE (A) and Others

Allahabad High Court · (1998) 75 ECR 521

High Courts20 Nov 1997Dismissed

Ram Swaroop Kainthola Vs Director of Education (Secondary), U.P., Allahabad and others

Allahabad High Court · (1998) 2 AWC 1246

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33B

High Courts20 Nov 1997Disposed Of

Lalji Yadav and Others Vs State of U.P. and Another

Allahabad High Court · (1998) CriLJ 2366

Constitution of India, 1950 — Article 141, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 167, 173(2), 41(1), 482Penal Code, 1860 (IPC) — Section 120B, 302, 34, 364A, 365

High Courts20 Nov 1997Disposed Of

Suresh Chandra Srivastava Vikas Khand Chargawana,Gorakhpur Vs District Magistrate,Gorakhpur & Ors.

Allahabad High Court · (1997) 11 AHC CK 0093

High Courts20 Nov 1997Dismissed

Interarch Building Products Pvt. Ltd. and Anr. Vs Indian Institute of Technology & Anr.

Allahabad High Court · (1997) 11 AHC CK 0050

High Courts20 Nov 1997

Siddhartha Kumar and others Vs Upper Civil Judge, Senior Division, Ghazipur and others

Allahabad High Court · AIR 1998 All 265 : (1998) 1 AWC 593 : (1998) 2 CivCC 371 : (1998) 1 UPLBEC 587

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1(2), Order 20 Rule 6B, Order 21 Rule 32, Order 3 Rule 4(2), Order 38 Rule 5Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 164, 483

High Courts20 Nov 1997Dismissed

National Insurance Co. Ltd. Vs Smt. Deepa Pant and Others

Allahabad High Court · (1998) 1 ACC 484 : (1998) 92 CompCas 118

Motor Vehicles Act, 1988 — Section 166

High Courts19 Nov 1997Disposed Of

Commissioner of Income Tax Vs U.P. Shoe Industries

Allahabad High Court · (1999) 152 CTR 205 : (1999) 235 ITR 663

Income Tax Act, 1961 — Section 154, 254(2), 80J

High Courts19 Nov 1997Disposed Off

Commissioner of Income Tax Vs Sohan Lal Singhania

Allahabad High Court · (1998) 150 CTR 28 : (1999) 235 ITR 616

Income Tax Act, 1961 — Section 80G, 80G(2)

High Courts19 Nov 1997Dismissed

Rudra Bilas Kisan Sahkari Chini Mills Ltd. Vs Addl. Secy. to Govt. of India

Allahabad High Court · (1998) 102 ELT 546

Central Excises and Salt Act, 1944 — Section 35EE(1), 35EE(4)Constitution of India, 1950 — Article 226

High Courts19 Nov 1997Dismissed

Anil Kumar Tiwari Vs Executive Engineer, Allahabad and another

Allahabad High Court · (1998) 1 AWC 383 : (1998) 2 UPLBEC 1098

Constitution of India, 1950 — Article 16

High Courts19 Nov 1997Dismissed

Dularey Vs Deputy Director of Consolidation, Basti and others

Allahabad High Court · (1998) 1 AWC 740 : (1998) RD 206

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5(2), 9

High Courts19 Nov 1997Dismissed

Sushil Kumar Verma and Ors.,etc.etc. Vs Committee of Management R M.V.Polytechnic Mathura and another,etc.etc.

Allahabad High Court · (1997) 11 AHC CK 0077

Uttar Pradesh Pravidhik Shiksha Adhiniyam, 1962 — Section 25F