High Courts19 Nov 1997Partly Allowed
Attar Singh Vs State of U.P.
Allahabad High Court · (1997) 11 AHC CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 307, 323, 498A
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 11 of 93
High Courts19 Nov 1997Dismissed
S.G.S.Khanna,Haldwani Vs Vice-Chancellor & Anr.
Allahabad High Court · (1997) 11 AHC CK 0048
Uttar Pradesh Agricultural University Act, 1958 — Section 23
High Courts19 Nov 1997
COMMISSIONER OF INCOME TAX Vs CHANDU LAL and SONS
Allahabad High Court · (1998) 148 CTR 575
Income Tax Act, 1961 — Section 256, 271, 274
High Courts18 Nov 1997Disposed Of
RAM SEWAK RAM CHANDRA Vs COMMISSIONER OF INCOME TAX
Allahabad High Court · (1998) 151 CTR 294 : (1998) 98 TAXMAN 416
Income Tax Act, 1961 — Section 256, 271
High Courts18 Nov 1997
State of U.P. Vs Ishwari and Others
Allahabad High Court · (1998) 2 ACR 1079
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts18 Nov 1997Dismissed
Jokhu Prasad Tripathi Vs State of U.P. and Others
Allahabad High Court · (1997) AWC 655 Supp
High Courts18 Nov 1997Allowed
Ganga Singh and Another Vs State of U.P.
Allahabad High Court · (1998) CriLJ 3362
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Nov 1997Dismissed
Sheo Poojan and Others Vs State of U.P.
Allahabad High Court · (1998) CriLJ 2864
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts18 Nov 1997Dismissed
Committee of Management Vs Chancellor Sampurnanand Sanskrit Vishwavidyalaya
Allahabad High Court · (1997) 11 AHC CK 0094
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 68
High Courts18 Nov 1997Dismissed
Anupam Vs State of U.P.and Another
Allahabad High Court · (1997) 11 AHC CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 302, 307, 394
High Courts18 Nov 1997Allowed
Satish Kumar Vs State of U.P.
Allahabad High Court · (1997) 11 AHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Nov 1997Allowed
State of U.P. Vs District Judge, Agra and another
Allahabad High Court · (1998) 1 AWC 375
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 2, 6, 6(1)
High Courts18 Nov 1997
Rajarshi Tandon Mahila Mahavidyalaya and Others Vs State of U.P. and Others
Allahabad High Court · (1998) 1 UPLBEC 96
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 60A, 60D
High Courts18 Nov 1997
Renusagar Power Company Ltd. Vs Commissioner of Income Tax (No. 2)
Allahabad High Court · (1998) 148 CTR 258 : (1999) 235 ITR 590 : (1998) 99 TAXMAN 22
Income Tax Act, 1961 — Section 32, 33, 72
High Courts18 Nov 1997
Renusagar Power Co. Ltd. Vs Commissioner of Income Tax (No. 1)
Allahabad High Court · (1999) 235 ITR 549
Income Tax Act, 1961 — Section 37, 37(2A)
High Courts18 Nov 1997
Kaumudi Kargha Audyogic Utpadan Sahkari Samiti Ltd. Vs C.T.T.
Allahabad High Court · (1999) 108 ELT 20
Constitution of India, 1950 — Article 227Uttar Pradesh Trade Tax Act, 1948 — Section 11(8)
High Courts18 Nov 1997
RENUSAGAR POWER CO. LTD. Vs COMMISSIONER OF INCOME TAX
Allahabad High Court · (1998) 150 CTR 237
Income Tax Act, 1961 — Section 256, 37
High Courts17 Nov 1997Dismissed
Bahoran Singh Vs State of U.P. and Another
Allahabad High Court · (1997) AWC 681 Supp
Constitution of India, 1950 — Article 226
High Courts17 Nov 1997Dismissed
Ram Shanker Vs Raj Kumari alias Munni & Ors.
Allahabad High Court · (1997) 11 AHC CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Nov 1997Dismissed
Atar Singh and Ors. Vs Shyam Bihari @ Sardar & Ors.
Allahabad High Court · (1997) 11 AHC CK 0076
Specific Relief Act, 1963 — Section 10