High Courts10 Mar 1997Dismissed
Yagyik B.P. Vs Reviewing Authority/Appellate Authority, State Bank of India and Others
Allahabad High Court · (1999) 3 LLJ 1183
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 78 of 93
High Courts10 Mar 1997Dismissed
B.P. Yagyik Vs Reviewing Authority/Appellate Authority/Dy. Managing Director and Corporate Development Officer (Appellate), State Bank of India and Others
Allahabad High Court · (1997) 03 AHC CK 0069
Constitution of India, 1950 — Article 14, 226
High Courts10 Mar 1997
Daya Nand and Another Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 464
Penal Code, 1860 (IPC) — Section 324
High Courts10 Mar 1997
UDAI CHAND JAIN and Others Vs COMMISSIONER OF WEALTH TAX and Another
Allahabad High Court · (1997) 142 CTR 155
High Courts10 Mar 1997
Turram Singh Vs District Inspector of Schools and Others
Allahabad High Court · (1997) 03 AHC CK 0029
Motor Vehicles Act, 1939 — Section 47(1)HUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 101, 103
High Courts10 Mar 1997Allowed
Union of India (UOI) and Another Vs Badruddin and Another
Allahabad High Court · (1997) 03 AHC CK 0024
Constitution of India, 1950 — Article 226
High Courts10 Mar 1997
Zahir Uddin Vs Kabir Uddin and Another
Allahabad High Court · (1997) 21 ACR 573
Penal Code, 1860 (IPC) — Section 420, 468
High Courts10 Mar 1997Dismissed
Suresh Chandra Srivastava Vs Smt. Arti Devi
Allahabad High Court · (1997) 21 ACR 483
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts09 Mar 1997Dismissed
MOTOR SALES Vs COMMISSIONER OF INCOME TAX.
Allahabad High Court · (1997) 142 CTR 451
Income Tax Act, 1961 — Section 170
High Courts07 Mar 1997Disposed Of
Lal Bahadur Vs State of U.P.
Allahabad High Court · (1997) 03 AHC CK 0102
Penal Code, 1860 (IPC) — Section 24, 323, 504, 506
High Courts06 Mar 1997
Kumari Ragini Srivastava Vs State of U.P. and Others
Allahabad High Court · (1997) 03 AHC CK 0239
Constitution of India, 1950 — Article 14Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12, 12(1), 12(2), 12(3), 12(4)
High Courts06 Mar 1997
Ram Bishwash Vs District Officer/Collector and Others
Allahabad High Court · (1997) 03 AHC CK 0227
Contract Act, 1872 — Section 11, 23, 65Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 3Uttar Pradesh State Mineral Development Corporation Ltd. Employees Service Rules, 1978 — Rule 89
High Courts06 Mar 1997Allowed
Kapara Committee Vs District Supply Officer and Another
Allahabad High Court · (1997) 03 AHC CK 0179
Uttar Pradesh Controlled Cotton Cloth any Yarn Dealers Licensing Order, 1957 — Section 2(a)
High Courts06 Mar 1997Allowed
VINAI SINGH Vs ASSISTANT VALUATION OFFICER and Another
Allahabad High Court · (1997) 143 CTR 124
High Courts06 Mar 1997Dismissed
Rashid Ahmad Khan Vs Tej Narain and Another
Allahabad High Court · (1997) AWC 1540 : (1997) 3 UPLBEC 1558
Contempt of Courts Act, 1971 — Section 19, 19(1)Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 5A
High Courts06 Mar 1997Allowed
Ramji Tiwari and Others Vs District Inspector of Schools and Others
Allahabad High Court · (1997) 1 UPLBEC 690 : (1997) 1 UPLBEC 360
Constitution of India, 1950 — Article 14, 19(1), 21, 51A
High Courts06 Mar 1997Allowed
Union of India Vs Zaheer
Allahabad High Court · (1997) 03 AHC CK 0134
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts06 Mar 1997Dismissed
State of U.P. Vs Ehteshamuddin Ahmad and Anr.
Allahabad High Court · (1997) 03 AHC CK 0123
Constitution of India, 1950 — Article 141Urban Land (Ceiling and Regulation) Act, 1976 — Explanation 3, 6(1)
High Courts06 Mar 1997Dismissed
State of U.P. Vs Ehteshamuddin Ahmad and Another
Allahabad High Court · (1997) 03 AHC CK 0115
Constitution of India, 1950 — Article 141Urban Land (Ceiling and Regulation) Act, 1976 — Section 6(1)
High Courts06 Mar 1997Allowed
Kapra Committee, Jalaun, Through Its Secretary, Sri Gaya Parsad Verma Vs District Supply Officer, Jalaun And Another
Allahabad High Court · (1997) 03 AHC CK 0113