COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 79 of 93

High Courts06 Mar 1997

Jag Jeet Singh Vs Anil Kumar & Ors.

Allahabad High Court · (1997) 03 AHC CK 0092

Provincial Small Cause Courts Act, 1887 — Article 4, Clause 15, Schedule 2, 15Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29A

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High Courts06 Mar 1997Dismissed

Swadeshi Cotton Mills, a Unit of N.T.C. Vs Labour Commissioner and Others

Allahabad High Court · (1997) 03 AHC CK 0020

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High Courts06 Mar 1997

Hari Prasad alias Khuti Pandey Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 574

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 360

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High Courts05 Mar 1997Dismissed

V.N. Sharma Vs Smt. Satya Ahlawat and Others

Allahabad High Court · (1997) 03 AHC CK 0157

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High Courts05 Mar 1997Disposed Of

Rubiya Bano Vs State of U.P.& Others

Allahabad High Court · (1997) 03 AHC CK 0133

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High Courts05 Mar 1997Dismissed

Babu Ram and Others Vs State of U.P.

Allahabad High Court · (1998) CriLJ 1047 : (1998) 2 UPLBEC 951

Criminal Procedure Code, 1973 (CrPC) — Section 107, 177Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34

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High Courts05 Mar 1997Dismissed

Anil Agarwal Vs State Bank of India

Allahabad High Court · (1999) 96 CompCas 686

Arbitration and Conciliation Act, 1996 — Section 7, 8, 9

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High Courts05 Mar 1997Dismissed

Babu Ram and Another Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 774

Criminal Procedure Code, 1973 (CrPC) — Section 107, 177Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34

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High Courts04 Mar 1997Dismissed

Smt. Ram Dulari Devi and Others Vs Joint Director of Education and Others

Allahabad High Court · (1999) 3 UPLBEC 2069

Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(2)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 17

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High Courts04 Mar 1997Disposed Of

Sant Lal Vs State of U.P. and Others

Allahabad High Court · (1997) 03 AHC CK 0188

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High Courts04 Mar 1997Allowed

Anirudh Shahi Vs Executive Engineer, Construction Division, PWD Banda and others

Allahabad High Court · AIR 1997 All 363 : (1997) 2 AWC 609 : (1998) RD 79

Constitution of India, 1950 — Article 226

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High Courts04 Mar 1997Dismissed

Aroma Chemicals,Moradabad and Ors.,etc. Vs U.P.Financial Corporation Kanpur & Ors.,etc.

Allahabad High Court · (1997) 03 AHC CK 0120

State Financial Corporations Act, 1951 — Section 29

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High Courts04 Mar 1997Disposed Of

New Victoria Mills Staff Association A Unit of National Textiles Corpn.Mills Staff Association,Kanpur Nagar,through Its President,Shrl M.H.Khan Vs Union of India,through the Secy.,Deptt of Labour,Govt of India,New Delhi,&Ors.

Allahabad High Court · (1997) 03 AHC CK 0099

Employees State Insurance Act, 1948 — Section 2(1), 88

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High Courts04 Mar 1997

Harendra Singh Vs National Thermal Power Corporation and Others

Allahabad High Court · (1998) 1 LLJ 549

Industrial Disputes Act, 1947 — Section 25F

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High Courts04 Mar 1997Allowed

Smt. Hashmatun Nisa Vs District Inspector of Schools (II) and Others

Allahabad High Court · (1997) 03 AHC CK 0068

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High Courts04 Mar 1997Dismissed

Muir Mills Vs Presiding Officer, Labour Court (IV) and Others

Allahabad High Court · (1997) 03 AHC CK 0067

Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

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High Courts04 Mar 1997