High Courts03 Mar 1997Allowed
Chuttan Vs State of U.P.
Allahabad High Court · (1997) 03 AHC CK 0124
Penal Code, 1860 (IPC) — Section 323, 34, 376, 457
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 80 of 93
High Courts03 Mar 1997
M/s. Kuber Dal and Oil Mills, Fatehpur Vs U.P. Financial Corporation, Allahabad and another
Allahabad High Court · AIR 1997 All 305 : (1997) 89 CompCas 813
Constitution of India, 1950 — Article 14, 226State Financial Corporations Act, 1951 — Section 29
High Courts03 Mar 1997
Dennis Lall Vs Smt. Amita Lall
Allahabad High Court · AIR 1998 All 12 : (1997) 2 AWC 1296 : (1997) 2 DMC 119
Divorce Act, 1869 — Section 22Uttar Pradesh Divorce (Amendment) Act, 1957 — Section 17
High Courts02 Mar 1997
COMMISSIONER OF INCOME TAX Vs BOMBAY BHUSHAN PRESS.
Allahabad High Court · (1997) 143 CTR 52
Income Tax Act, 1961 — Section 187, 32
High Courts28 Feb 1997
Rahman Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 410
Prevention of Cruelty to Animals Act, 1960 — Section 11Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3, 5, 8
High Courts28 Feb 1997
Surendra Kumar Vs Ashok Kumar and Others
Allahabad High Court · (1997) 21 ACR 517
High Courts28 Feb 1997Dismissed
Jagbir Singh Vs VIth Additional District and Sessions Judge and Others
Allahabad High Court · (1998) RD 160
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47Transfer of Property Act, 1882 — Section 52Uttar Pradesh Co-operative Land Development Bank Act, 1964 — Section 22, 47
High Courts28 Feb 1997Dismissed
Ram Prakash Vs Board of Revenue and Others
Allahabad High Court · (1997) RD 354
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 163A, 167(1), 168A
High Courts28 Feb 1997Dismissed
Vinod (In Jail) Vs Secretary, Ministry of Home Affairs Government of India and Others
Allahabad High Court · (1997) 21 ACR 393
Constitution of India, 1950 — Article 14, 22(5)National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts28 Feb 1997Allowed
U.P. Financial Corporation Vs Idrish
Allahabad High Court · (1999) 97 CompCas 44
Uttar Pradesh State Financial Corporation Act, 1951 — Section 29
High Courts28 Feb 1997Disposed Of
Ajai and Another Vs Vth Addl. District Judge,Agra,and Others
Allahabad High Court · (1997) 02 AHC CK 0093
Transfer of Property Act, 1882 — Section 44
High Courts28 Feb 1997Dismissed
State of U.P.Through the Secretary to Govt.Irrigation Department, Lucknow and Another Vs Suresh Chandra Sharma & Another
Allahabad High Court · (1997) 02 AHC CK 0085
High Courts28 Feb 1997Disposed Of
Ajai & Another Vs 5th Additional District Judge, Azamgarh
Allahabad High Court · (1997) 02 AHC CK 0084
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 1Transfer of Property Act, 1882 — Section 44
High Courts28 Feb 1997
Mohd. Mobin Vs State of U.P. and Others
Allahabad High Court · (1997) 02 AHC CK 0041
Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 11A, 12(4)
High Courts28 Feb 1997Dismissed
B.L. Sharma Vs Union of India (UOI) and Others
Allahabad High Court · (1997) 02 AHC CK 0035
High Courts28 Feb 1997
Ram Autar Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 404
Arms Act, 1959 — Section 25, 25(1), 25(4)Penal Code, 1860 (IPC) — Section 397, 411
High Courts28 Feb 1997
Ram Gopal and Others Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 406
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 354
High Courts27 Feb 1997Allowed
Rajendra Prasad Sharma Vs District Inspector of Schools and Others
Allahabad High Court · (1997) 02 AHC CK 0139
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16GUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 5, 59, 59A, 6(1)
High Courts27 Feb 1997Dismissed
Ram Pyare Singh and Others Vs Ist Addl. District Judge and Others
Allahabad High Court · (1997) 02 AHC CK 0044
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A , Order 8 Rule 6C