High Courts13 Mar 1997Dismissed
Govind Prasad Vs Yogesh Kumar,Dist.Magistrate,Agra &Ors.
Allahabad High Court · (1997) 03 AHC CK 0146
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 76 of 93
High Courts13 Mar 1997Allowed
Sanjai Singh Vs Superintendent, District Jail, Pratapgarh & Others
Allahabad High Court · (1997) 03 AHC CK 0131
High Courts13 Mar 1997Allowed
S.G.Estates and Properties Limited., New Delhi Vs Tehri Steels Limited, Muzaffarnagar
Allahabad High Court · (1997) 03 AHC CK 0121
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 114, 148
High Courts13 Mar 1997Dismissed
Siel Ltd. Vs State of U.P.& Ors.
Allahabad High Court · (1997) 03 AHC CK 0117
Constitution of India, 1950 — Article 226Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 15(4)Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1954 — Rule 22
High Courts13 Mar 1997Dismissed
Mohd. Islam Ahmad Khan Vs First Additional District Judge Saharanpur and Others
Allahabad High Court · (1997) 03 AHC CK 0116
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts13 Mar 1997Dismissed
Ram Pal Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 463
Electricity Act, 1910 — Section 39
High Courts13 Mar 1997
Mangali Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 482
Penal Code, 1860 (IPC) — Section 304A
High Courts13 Mar 1997
Kamla Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 522
Arms Act, 1959 — Section 25
High Courts13 Mar 1997
Ramashankar and Others Vs State of U.P. and Others
Allahabad High Court · (1997) 21 ACR 597
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 310, 482Oaths Act, 1969 — Section 4, 7
High Courts13 Mar 1997Partly Allowed
Kewla Prasad Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 570
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 452
High Courts12 Mar 1997
Baljit Singh Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 427
Penal Code, 1860 (IPC) — Section 147, 149, 323
High Courts12 Mar 1997Dismissed
Canteen Karmchari Sangharsh Samiti Vs National Thermal Power Corporation Ltd. and Others
Allahabad High Court · (1999) 3 LLJ 1181
High Courts12 Mar 1997Dismissed
Dharmendra Singh Vs State Transport Appellate Tribunal U.P.Lucknow & Ors.
Allahabad High Court · (1997) 03 AHC CK 0135
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 102
High Courts12 Mar 1997Allowed
Dev Narain Tiwari and Others Vs State of U.P.and Another
Allahabad High Court · (1997) 03 AHC CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 308, 323, 324, 394
High Courts12 Mar 1997Allowed
Kusum Vs State of U.P.& Ors.
Allahabad High Court · (1997) 03 AHC CK 0087
Constitution of India, 1950 — Article 226
High Courts12 Mar 1997Dismissed
Commissioner of Income Tax Vs Somaiya Organics (India) Ltd.
Allahabad High Court · (1998) 98 TAXMAN 332
Income Tax Act, 1961 — Section 256(2)
High Courts12 Mar 1997
Smt. Munni Devi Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 430
High Courts12 Mar 1997
Viswanath and Others Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 431
Penal Code, 1860 (IPC) — Section 411
High Courts12 Mar 1997
Sri Ram and Others Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 515
Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts11 Mar 1997
Israil Vs Nafisa Begum and Another
Allahabad High Court · (1997) 21 ACR 571
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401