High Courts17 Mar 1997Allowed
COMMISSIONER OF INCOME TAX Vs NEW KASHMIR and ORIENTAL FORWARDING AGENCY.
Allahabad High Court · (1997) 143 CTR 71
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 75 of 93
High Courts17 Mar 1997Disposed Of
Putani Vs State of U.P.
Allahabad High Court · (1997) 03 AHC CK 0144
Uttar Pradesh Prisoners Release on Probation Act, 1938 — Section 2
High Courts17 Mar 1997
Om Prakash Jaiswal Vs Collector and Others
Allahabad High Court · (1997) AWC 1804 : (1999) 96 CompCas 689
Constitution of India, 1950 — Article 12
High Courts17 Mar 1997Dismissed
Smt. Seeta Devi Vs Mata Pher and Another
Allahabad High Court · (1998) CriLJ 645
Criminal Procedure Code, 1973 (CrPC) — Section 100, 97Penal Code, 1860 (IPC) — Section 341, 342
High Courts14 Mar 1997Dismissed
Virendra Prasad Vs State of U.P. and Others
Allahabad High Court · (1997) 03 AHC CK 0234
High Courts14 Mar 1997Allowed
Indian Drugs and Pharmaceuticals Ltd. Vs Labour Court and Others
Allahabad High Court · (1997) 03 AHC CK 0208
High Courts14 Mar 1997Allowed
Rakesh Kumar Agarwal and Others Vs Chief Controlling Revenue Authority, Allahabad/Board of Revenue and Others
Allahabad High Court · (1997) AWC 13 Supp : (1997) RD 383
Stamp Act, 1899 — Article 23, 35, 47A
High Courts14 Mar 1997
Afaq Ahmad Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 461
Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts14 Mar 1997Dismissed
Elgin Mills Co.Ltd.,Kanpur and Ors. Vs Presiding Officer,Labour Court II,Kanpur & Ors.
Allahabad High Court · (1997) 03 AHC CK 0149
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 5(b)
High Courts14 Mar 1997Disposed Of
Narbada Devi Vs Additional Commissioner (Judicial) Gorakhpur and Others
Allahabad High Court · (1997) 03 AHC CK 0142
Constitution of India, 1950 — Article 226
High Courts14 Mar 1997Dismissed
Raj Singh Vs Dy.Director of Consolidation,Saharanpur and Others
Allahabad High Court · (1997) 03 AHC CK 0114
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 85
High Courts14 Mar 1997Allowed
Rashid and Ors. Vs Abdul Hafiz & Anr.
Allahabad High Court · (1997) 03 AHC CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a), 200, 202
High Courts14 Mar 1997
Sheo Prasad Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 429
Penal Code, 1860 (IPC) — Section 323
High Courts14 Mar 1997
Rajjan Lal Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 460
Penal Code, 1860 (IPC) — Section 379
High Courts14 Mar 1997
Satya Bhan Singh Vs Superintendent of Police and Others
Allahabad High Court · (1997) 03 AHC CK 0002
Uttar Pradesh Police Regulations, 1948 — Rule 525
High Courts13 Mar 1997
Bharat Lal and Another Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 428
Penal Code, 1860 (IPC) — Section 332, 34
High Courts13 Mar 1997Dismissed
Ram Prakash Narang and Others Vs State of U.P. and Others
Allahabad High Court · (1997) 03 AHC CK 0237
Constitution of India, 1950 — Article 14Transfer of Property Act, 1882 — Section 11A, 16, 17, 17(1), 17(3A)Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14, 15
High Courts13 Mar 1997
Satna Cement Works and Another Vs Bachhan Lal Srivastava and Others
Allahabad High Court · (1997) 03 AHC CK 0221
High Courts13 Mar 1997Allowed
Chhabinath Singh Vs U.P. Public Service Tribunal No. II and Others
Allahabad High Court · (1997) 03 AHC CK 0210
Constitution of India, 1950 — Article 226, 310, 311, 311(2), 311(3)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302Uttar Pradesh Provincial Armed Constabulary Act, 1948 — Section 7
High Courts13 Mar 1997Allowed
Gas and Metal Operators Vs Labour Commissioner and Another
Allahabad High Court · (1997) 2 AWC 1050 : (1998) 1 LLJ 764 : (1997) 2 UPLBEC 1052
Uttar Pradesh Industrial Peace (Timely Payment of Wages) Act, 1978 — Section 2(e)