High Courts20 Mar 1997
Radharaman and Another Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 649
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 394Penal Code, 1860 (IPC) — Section 399, 402
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 73 of 93
High Courts20 Mar 1997
Dukkhi Vs Ram Lakhan Misra
Allahabad High Court · (1997) 21 ACR 460
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Mar 1997
Rajendra and Others Vs State
Allahabad High Court · (1997) 03 AHC CK 0044
Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 325
High Courts20 Mar 1997
Awadhesh Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (1997) 21 ACR 567
Motor Vehicles Act, 1988 — Section 207
High Courts20 Mar 1997
Mohd. Shami Khan and Another Vs Naresh Dixit and Others
Allahabad High Court · (1997) 21 ACR 755
Criminal Procedure Code, 1973 (CrPC) — Section 145, 408
High Courts20 Mar 1997Dismissed
Bodha and Another Vs Bhagwan Singh and Another
Allahabad High Court · (1998) RD 601
Evidence Act, 1872 — Section 91, 92Registration Act, 1908 — Section 13, 17Specific Relief Act, 1963 — Section 26, 26(1)
High Courts20 Mar 1997
Shubhadi Shanker Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 568
Criminal Procedure Code, 1973 (CrPC) — Section 457Uttar Pradesh Excise Act, 1910 — Section 60, 72
High Courts20 Mar 1997Dismissed
Banail Vs Smt. Prabhawati Devi and Another
Allahabad High Court · (1997) 03 AHC CK 0007
Transfer of Property Act, 1882 — Section 44, 64
High Courts20 Mar 1997Dismissed
Jai Krishna Srivastava Vs Rajeshwar Dayal (Executive) and Others
Allahabad High Court · (1997) 03 AHC CK 0004
Succession Act, 1925 — Section 302Supreme Court Rules, 1883 — Order 45 Rule 3Trusts Act, 1882 — Section 34
High Courts19 Mar 1997
Vijai Shankar Tiwari Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 477
Penal Code, 1860 (IPC) — Section 498
High Courts19 Mar 1997Dismissed
Basant Kumar Khanna and Another Vs Smt. Subodh Rani and Others
Allahabad High Court · (1997) 03 AHC CK 0213
Provincial Small Cause Courts Act, 1887 — Article 4
High Courts19 Mar 1997Allowed
Vidya Dhar Mishra Vs Ram Prakash Pandey and Others
Allahabad High Court · (1997) 21 ACR 476
Penal Code, 1860 (IPC) — Section 427, 447, 452, 504, 506
High Courts19 Mar 1997Dismissed
Gyasuddin Vs State of U.P.
Allahabad High Court · (1997) 03 AHC CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 37(1), 42, 50
High Courts19 Mar 1997Allowed
Shikhar Chand Jain Vs Additional Civil Judge and Another
Allahabad High Court · (1997) 03 AHC CK 0141
High Courts19 Mar 1997Allowed
Union of India through the General Manager,Northern Railway,New Delhi and Ors. Vs Babalal Pandey & Ors.
Allahabad High Court · (1997) 03 AHC CK 0126
Evidence Act, 1872 — Section 114Railway Protection Force Rules, 1987 — Rule 44
High Courts19 Mar 1997Dismissed
State of U.P. Vs Tulsi and Others
Allahabad High Court · (1997) 03 AHC CK 0125
Land Acquisition Act, 1894 — Section 21
High Courts19 Mar 1997Dismissed
H.St.John Dossa Vs Nagar Mahapalika,Allahabad,through Its Administrator
Allahabad High Court · (1997) 03 AHC CK 0118
High Courts19 Mar 1997Disposed Of
Rajendra Prasad Vs Additional Chief Judicial Magistrate
Allahabad High Court · (1997) 03 AHC CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts19 Mar 1997Allowed
Hakim Ullah Vs State & Ors.
Allahabad High Court · (1997) 03 AHC CK 0104
Penal Code, 1860 (IPC) — Section 324
High Courts19 Mar 1997Dismissed
State of U.P. Vs Tulsi & Ors.
Allahabad High Court · (1997) 03 AHC CK 0093
Land Acquisition Act, 1894 — Section 21