High Courts21 Mar 1997
Chunuwa Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 521
Penal Code, 1860 (IPC) — Section 323, 437
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 71 of 93
High Courts21 Mar 1997Dismissed
Kanoria Chemicals and Industries Ltd. Vs CEGAT
Allahabad High Court · (1997) 70 ECR 236 : (1997) 93 ELT 665
Central Excises and Salt Act, 1944 — Section 35C, 35G
High Courts21 Mar 1997Allowed
Darbari Lal Vs State of U.P. and Others
Allahabad High Court · (1997) AWC 77 Supp
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 409
High Courts21 Mar 1997Dismissed
Rakesh Bagla Vs Director General, Anti-Evasion (C. Ex.)
Allahabad High Court · (1997) ECR 16 : (1997) 93 ELT 668
Central Excises and Salt Act, 1944 — Section 14, 14(3)Civil Procedure Code, 1908 (CPC) — Section 132, 133Constitution of India, 1950 — Article 21, 226
High Courts21 Mar 1997Allowed
Lallu Yadav Vs State of U.P.and Others
Allahabad High Court · (1997) 03 AHC CK 0139
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts21 Mar 1997Disposed Of
Ravi Kumar Tripathi Vs D.M.Pratap Garh and Anr.
Allahabad High Court · (1997) 03 AHC CK 0107
Arms Act, 1959 — Section 17(3)
High Courts21 Mar 1997
Pradeep Kumar Har Saran Lal Vs Assessing Officer
Allahabad High Court · (1997) 2 AWC 1173 : (1997) 141 CTR 37 : (1998) 229 ITR 46 : (1997) 94 TAXMAN 124
Income Tax Act, 1961 — Section 143, 143(1), 143(2), 147, 154
High Courts21 Mar 1997Allowed
Raj Bahadur Yadav Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1998) CriLJ 103 : (1998) 1 RCR(Criminal) 96
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 11(1), 8Constitution of India, 1950 — Article 19, 21, 22, 22(4), 22(5)Criminal Law (Amendment) Act, 1932 — Section 10, 11, 11(1), 12, 14
High Courts21 Mar 1997
Siya Ram Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 446
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts21 Mar 1997
Munna Vs State of U.P. and Others
Allahabad High Court · (1997) 21 ACR 466
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts21 Mar 1997
Deen Dayal Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 458
Penal Code, 1860 (IPC) — Section 213, 218
High Courts21 Mar 1997
Maksud Ali Vs Haneefa and Another
Allahabad High Court · (1997) 21 ACR 525
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts21 Mar 1997Allowed
Sharif Vs State of U.P. and Others
Allahabad High Court · (1997) 21 ACR 528
Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 5, 8
High Courts21 Mar 1997
Munshi Khan Vs State of U.P.
Allahabad High Court · (1997) 03 AHC CK 0008
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 7
High Courts20 Mar 1997
Sheo Shanker and Others Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 445
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 196Penal Code, 1860 (IPC) — Section 120B, 202, 203, 420, 465
High Courts20 Mar 1997
Dhirendra Pratap Singh Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 437
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts20 Mar 1997Dismissed
State of U.P. and Others Vs Arun Kumar Singh alias Anju Singh and Another
Allahabad High Court · (1997) 03 AHC CK 0236
Contract Act, 1872 — Section 6, 6(2)
High Courts20 Mar 1997
Bastera and Others Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 456
Penal Code, 1860 (IPC) — Section 325
High Courts20 Mar 1997
Wahib Uddin Vs State of U.P.
Allahabad High Court · (1997) 03 AHC CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts20 Mar 1997Dismissed
Raja Ram (Decd.) through LRs. and Others Vs Smt. Shanti Devi
Allahabad High Court · (1997) 03 AHC CK 0223
Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 52